High Courts20 Apr 1927
Ghuran Rai and Others Vs Kali Prasad Singh and Others
Patna High Court · AIR 1927 Patna 404
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 103
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,542 of 2,660
High Courts13 Apr 1927
Ram Jolaha Vs Emperor
Patna High Court · 102 Ind. Cas. 349
Evidence Act, 1872 — Section 118Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts11 Apr 1927
Brij Raj Rang Lal Vs Commissioner of Income Tax
Patna High Court · AIR 1927 Patna 390
Income Tax Act, 1961 — Section 23(2), 23(4), 37
High Courts07 Apr 1927
Gokul Chamar Vs Emperor
Patna High Court · AIR 1928 Patna 22
Evidence Act, 1872 — Section 27
High Courts01 Apr 1927
Bibi Umatus Sogra and Others Vs Mahendra Narain Sinha
Patna High Court · 102 Ind. Cas. 421
High Courts31 Mar 1927
Devendra Bhattacharya and Others Vs Emperor
Patna High Court · AIR 1927 Patna 257
Penal Code, 1860 (IPC) — Section 109, 395, 396
High Courts31 Mar 1927
Nilambar Das Vs Mabal Behari Das and Others
Patna High Court · AIR 1927 Patna 220
High Courts22 Mar 1927
Dhaturi Singh Vs Kedar Nath Goenka and Others
Patna High Court · AIR 1927 Patna 224
Suits Valuation Act, 1887 — Section 8
High Courts11 Mar 1927
Maharaj Bahadur Singh Vs Rai Bahadur P.C. Lal Chaudhury
Patna High Court · AIR 1928 Patna 25
High Courts09 Mar 1927
Mt. Guljania Vs Emperor
Patna High Court · AIR 1928 Patna 38
Criminal Procedure Code, 1898 (CrPC) — Section 236
High Courts09 Mar 1927
Lachuman Pandey Vs Dukhi Sahu
Patna High Court · AIR 1927 Patna 261
Bengal Tenancy Act, 1885 — Section 184
High Courts08 Mar 1927
Loka Mahton and Others Vs Kali Singh
Patna High Court · 106 Ind. Cas. 219
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts08 Mar 1927
Nathuni Nonia and Others Vs Emperor
Patna High Court · AIR 1928 Patna 139 : 109 Ind. Cas. 898
Criminal Procedure Code, 1898 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 147, 148, 149, 304
High Courts07 Mar 1927
Jadu Singh and Others Vs Sant Singh and Others
Patna High Court · AIR 1927 Patna 221
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts04 Mar 1927
Ugam Prasad Pandey and Another Vs Emperor
Patna High Court · 102 Ind. Cas. 340
Legal Practitioners Act, 1879 — Section 3, 36
High Courts04 Mar 1927
Ugam Prasad Pandey and Another Vs King-Emperor
Patna High Court · AIR 1927 Patna 282
Legal Practitioners (Amendment) Act, 1926 — Section 36(1)Legal Practitioners Act, 1879 — Section 36
High Courts01 Mar 1927Allowed
Lalji Thathra Vs Ganga Thathra
Patna High Court · (1927) 03 PAT CK 0015
High Courts28 Feb 1927Dismissed
Emperor Vs Deboo Singh and others
Patna High Court · (1927) 02 PAT CK 0004