High Courts02 Feb 2021Disposed Of
Suresh Ram Vs State Of Bihar And Ors
Patna High Court · (2021) 02 PAT CK 0019
Bihar Government Servants (Classification, Control And Appeal) Rules, 2005 — Rule 14(xi), 17, 28(1)
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 254 of 2,660
High Courts02 Feb 2021Disposed Of
Sumitra Devi And Anr Vs State Of Bihar And Ors
Patna High Court · (2021) 02 PAT CK 0018
Bihar Land Disputes Resolution Act, 2009 — Section 9
High Courts02 Feb 2021Disposed Of
Dr. Neeraj Kumar And Anr Vs State Of Bihar And Ors
Patna High Court · (2021) 02 PAT CK 0017
High Courts02 Feb 2021Dismissed
Baliram Paswan Vs State Of Bihar And Ors
Patna High Court · (2021) 02 PAT CK 0016
High Courts02 Feb 2021Disposed Of
Nirmala Devi Vs State Of Bihar And Ors
Patna High Court · (2021) 02 PAT CK 0015
High Courts02 Feb 2021Disposed Of
S.M. Shoaib Hashmi Education And Welfare Trust Group Of Instructions Vs National Council For Teachers Education And Anr
Patna High Court · (2021) 02 PAT CK 0014
High Courts02 Feb 2021Disposed Of
Bablu Kumar Gupta @ Bablu Sah Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0013
Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts02 Feb 2021Disposed Of
Udit Jha @ Sona Babu Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0012
Indian Penal Code, 1860 — Section 356, 379
High Courts02 Feb 2021Disposed Of
Rohit Kumar Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0011
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 41
High Courts02 Feb 2021Disposed Of
Shimpu Sharma And Anr Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0010
Indian Penal Code, 1860 — Section 120B, 409, 414, 419, 420Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts02 Feb 2021Disposed Of
Ram Prasad Yadav Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0009
Indian Penal Code, 1860 — Section 34, 147, 148, 323, 324, 325, 341, 379, 504, 506
High Courts02 Feb 2021Disposed Of
Dharmendar Chaudhary Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0008
Indian Penal Code, 1860 — Section 363, 366A, 376Protection Of Children From Sexual Offences Act, 2012 — Section 8
High Courts02 Feb 2021Disposed Of
Chhotu Singh @ Ritesh Singh @ Uday Narayan Singh Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0007
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21(a)
High Courts02 Feb 2021Disposed Of
Dhiraj Chauhan @ Billa Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0006
Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts02 Feb 2021Disposed Of
Vinod Das Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0005
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324, 341, 379, 504, 506
High Courts02 Feb 2021Disposed Of
Raghuveer Paswan Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0004
Indian Penal Code, 1860 — Section 413, 414
High Courts02 Feb 2021Disposed Of
Natwar Barman Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0003
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)
High Courts02 Feb 2021Allowed
Gudhiya Devi @ Gddhiya Kumari @ Guriya Kumari And Anr Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0002
Indian Penal Code, 1860 — Section 34, 302, 304B, 498ADowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113B
High Courts01 Feb 2021Allowed
Manoj Kumar And Ors Vs State Of Bihar And Ors
Patna High Court · (2021) 02 PAT CK 0086
Bihar Panchayat Elementary Teachers (Employment And Service Conditions) Rules, 2006 — Rule 4
High Courts01 Feb 2021Partly Allowed
Raju Kumar Vs State Of Bihar And Anr
Patna High Court · (2021) 02 PAT CK 0084
Railways Act, 1989 — Section 143