High Courts01 Feb 2021Disposed Of
Jawadul @ Jawadul Hak Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0022
Indian Penal Code, 1860 — Section 395, 397Arms Act, 1959 — Section 27Explosive Substances Act, 1908 — Section 3, 4
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 255 of 2,660
High Courts01 Feb 2021Disposed Of
Bade Bind Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0021
Indian Penal Code, 1860 — Section 34, 307, 323, 324, 341, 504Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts01 Feb 2021Disposed Of
Suraj Kumar Mandal @ Suraj Mandal Vs State Of Bihar And Ors
Patna High Court · (2021) 02 PAT CK 0020
Indian Penal Code, 1860 — Section 363, 366A, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts01 Feb 2021Allowed
Dharmendra Kumar Vs State Of Bihar And Ors
Patna High Court · (2021) 02 PAT CK 0001
Bihar Government Servants (Classification, Control And Appeal) Rules, 2005 — Rule 14(i), 14(iv)
High Courts30 Jan 2021Disposed Of
Prabhu Dayal Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0275
Code Of Criminal Procedure, 1973 — Section 451Constitution Of India, 1950 — Article 227
High Courts30 Jan 2021Disposed Of
Surendra Kumar And Ors Vs State Election Commission And Ors
Patna High Court · (2021) 01 PAT CK 0274
High Courts30 Jan 2021Disposed Of
Gulrej Malik Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0273
Indian Penal Code, 1860 — Section 207, 324, 326, 341Arms Act, 1959 — Section 27
High Courts30 Jan 2021Disposed Of
Jagriti Devi Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0272
Indian Penal Code, 1860 — Section 34, 307, 326A, 341Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts30 Jan 2021Disposed Of
Sanjay Yadav And Ors Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0271
Indian Penal Code, 1860 — Section 147, 148, 149, 308, 323, 354A, 380, 427, 447, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts30 Jan 2021Disposed Of
Kamlesh Yadav @ Kamlesh Rai @ Kamlesh Kumar Yadav Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0270
Indian Penal Code, 1860 — Section 34, 272, 273Bihar Prohibition And Excise Act, 2016 — Section 30(a), 76(2)Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts30 Jan 2021Dismissed
Mithun Kumar Paswan Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0269
Indian Penal Code, 1860 — Section 34, 307, 323, 324, 341, 379, 504, 506
High Courts30 Jan 2021Disposed Of
Yamuna Bind @ Jamuna Bind Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0268
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 341, 448, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts30 Jan 2021Disposed Of
Sushila Devi And Ors Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0267
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307, 323, 325, 341Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts30 Jan 2021Dismissed
Amrendra Kumar Singh Vs State Of Bihar And Anr
Patna High Court · (2021) 01 PAT CK 0266
Indian Penal Code, 1860 — Section 34, 307, 323, 341, 342, 498A, 504Dowry Prohibition Act, 1961 — Section 3, 4
High Courts30 Jan 2021Dismissed
Uma Devi @ Uma Kumari Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0265
High Courts30 Jan 2021Dismissed
Usha Liquors Vs Bihar Industrial Development Authority And Ors
Patna High Court · (2021) 01 PAT CK 0264
Constitution Of India, 1950 — Article 226
High Courts30 Jan 2021Dismissed
Veena Devi @ Vina Devi Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0263
High Courts29 Jan 2021Disposed Of
Saroj Kumar Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0262
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307, 323, 324, 337, 338, 341, 379Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts29 Jan 2021Disposed Of
Anand Kumar Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0261
Prevention Of Corruption Act, 1988 — Section 13(1)(c), 13(2)
High Courts29 Jan 2021Disposed Of
Ravi Kumar Singh Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0260
Indian Penal Code, 1860 — Section 379