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Patna High Court judgments

53,185 judgments · page 253 of 2,660

High Courts02 Feb 2021Disposed Of

Santosh Kumar @ Santosh Bind Vs State Of Bihar And Ors

Patna High Court · (2021) 02 PAT CK 0376

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts02 Feb 2021Disposed Of

Suresh Yadav Vs State Of Bihar And Ors

Patna High Court · (2021) 02 PAT CK 0374

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts02 Feb 2021Disposed Of

Ekhlakh Ahamad @ Ekhlakh Ahmad Vs State Of Bihar And Ors

Patna High Court · (2021) 02 PAT CK 0373

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts02 Feb 2021Disposed Of

Santosh Raut Vs State Of Bihar And Ors

Patna High Court · (2021) 02 PAT CK 0372

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts02 Feb 2021Disposed Of

Mukesh Kumar Rowani Vs State Of Bihar And Ors

Patna High Court · (2021) 02 PAT CK 0371

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts02 Feb 2021Disposed Of

Indu Devi Vs State Of Bihar And Ors

Patna High Court · (2021) 02 PAT CK 0370

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts02 Feb 2021Disposed Of

Raman Ram Vs State Of Bihar And Ors

Patna High Court · (2021) 02 PAT CK 0369

Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
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High Courts02 Feb 2021Disposed Of

Jorawar Kanjar Vs State Of Bihar And Ors

Patna High Court · (2021) 02 PAT CK 0368

Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
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High Courts02 Feb 2021Disposed Of

Hakim Kumar Sah Vs State Of Bihar And Ors

Patna High Court · (2021) 02 PAT CK 0366

Indian Penal Code, 1860 — Section 34, 272, 273, 279, 308, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
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High Courts02 Feb 2021Disposed Of

Guddu Kumar Vs State Of Bihar And Ors

Patna High Court · (2021) 02 PAT CK 0094

Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
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High Courts02 Feb 2021Disposed Of

Fudena Yadav Vs State Of Bihar And Ors

Patna High Court · (2021) 02 PAT CK 0093

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts02 Feb 2021Disposed Of

Upendra Kamat @ Upend Kamat Vs State Of Bihar And Ors

Patna High Court · (2021) 02 PAT CK 0092

Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
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High Courts02 Feb 2021Disposed Of

Rakesh Kumar Dubey Vs State Of Bihar And Ors

Patna High Court · (2021) 02 PAT CK 0091

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts02 Feb 2021Disposed Of

Vikash Kumar Vs State Of Bihar And Ors

Patna High Court · (2021) 02 PAT CK 0090

Indian Penal Code, 1860 — Section 34, 188, 272, 273, 279, 414, 427, 468, 469, 470Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
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High Courts02 Feb 2021Disposed Of

Sanjeev Kumar Vs State Of Bihar And Anr

Patna High Court · (2021) 02 PAT CK 0089

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts02 Feb 2021Disposed Of

Ranjeet Sav Vs State Of Bihar And Ors

Patna High Court · (2021) 02 PAT CK 0088

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 36(1)(2), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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