High Courts04 Feb 2021Disposed Of
Subodh Kumar @ Subodh Kumar Yadav Vs State Of Bihar And Ors
Patna High Court · (2021) 02 PAT CK 0039
Essential Commodities Act, 1955 — Section 7
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 252 of 2,660
High Courts04 Feb 2021Disposed Of
Sanjay Kumar Vs State Of Bihar And Ors
Patna High Court · (2021) 02 PAT CK 0038
High Courts04 Feb 2021Dismissed
Krishna Kumar Singh Arya @ Heera Lal Yadav Vs State Of Bihar And Ors
Patna High Court · (2021) 02 PAT CK 0037
Constitution Of India, 1950 — Article 226
High Courts03 Feb 2021Disposed Of
Manoj Kumar Singh Vs Bihar State Food And Civil Supply Corporation Ltd And Ors
Patna High Court · (2021) 02 PAT CK 0036
Arbitration And Conciliation Act, 1996 — Section 11(6)
High Courts03 Feb 2021Dismissed
Sanjay Kumar Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0035
Arms Act, 1959 — Section 25(1B)(a), 26, 27Indian Penal Code, 1860 — Section 34, 120B, 302
High Courts03 Feb 2021Disposed Of
Shyam Shankar Das Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0034
Indian Penal Code, 1860 — Section 34, 304B
High Courts03 Feb 2021Dismissed
Nago Mehta Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0033
Indian Penal Code, 1860 — Section 34, 120B, 302
High Courts03 Feb 2021Disposed Of
Rohit Kumar Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0032
Indian Penal Code, 1860 — Section 379
High Courts03 Feb 2021Disposed Of
Sunil Kumar Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0031
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(20)(ii)(c), 29Indian Penal Code, 1860 — Section 120B
High Courts03 Feb 2021Disposed Of
Ganesh Kumar Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0030
Arms Act, 1959 — Section 25(1B)(a), 26
High Courts03 Feb 2021Disposed Of
Sanjay Sah And Anr Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0029
Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts03 Feb 2021Dismissed
Varun Kumar @ Varun Kumar Singh Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0028
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 19, 21, 23
High Courts03 Feb 2021Disposed Of
Kundan Singh @ Kundan Kumar Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0027
Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 302, 324Arms Act, 1959 — Section 27
High Courts03 Feb 2021Disposed Of
Amar Nayak Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0026
Indian Penal Code, 1860 — Section 34, 272, 273Bihar Prohibition And Excise Act, 2016 — Section 30(a), 36, 38(a), 41(i)
High Courts02 Feb 2021Disposed Of
Satish Kumar Sharma Vs State Of Bihar And Ors
Patna High Court · (2021) 02 PAT CK 0382
High Courts02 Feb 2021Disposed Of
Ramayan Gond Vs State Of Bihar And Ors
Patna High Court · (2021) 02 PAT CK 0381
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts02 Feb 2021Disposed Of
Gopal Prasad Vs State Of Bihar And Ors
Patna High Court · (2021) 02 PAT CK 0380
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts02 Feb 2021Disposed Of
Tabarak Hussain Vs State Of Bihar And Ors
Patna High Court · (2021) 02 PAT CK 0379
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts02 Feb 2021Disposed Of
Laddu @ Laddu Mukhiya Vs State Of Bihar And Ors
Patna High Court · (2021) 02 PAT CK 0378
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts02 Feb 2021Disposed Of
Ram Pravesh Sahani Vs State Of Bihar And Ors
Patna High Court · (2021) 02 PAT CK 0377
Indian Penal Code, 1860 — Section 34, 188, 272, 273, 279, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340