High Courts05 Feb 2021Disposed Of
Ranjit Kumar @ Ranjit Mahto Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0075
Indian Penal Code, 1860 — Section 379
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 250 of 2,660
High Courts05 Feb 2021Disposed Of
Ravi Mallik Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0074
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 38
High Courts05 Feb 2021Disposed Of
Guddu Singh @ Guddu Kumar Singh Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0073
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 38Indian Penal Code, 1860 — Section 34, 323, 341, 504
High Courts05 Feb 2021Disposed Of
Chandan Manjhi Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0072
Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts05 Feb 2021Disposed Of
Balwant Singh Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0071
Indian Penal Code, 1860 — Section 399, 402, 412Arms Act, 1959 — Section 25(1B)(a), 26, 35
High Courts05 Feb 2021Dismissed
Kalawati Devi And anr Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0070
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(i)(r)(s)(w), 3(2)(v), 14A(2), 18Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 438
High Courts05 Feb 2021Dismissed
Mira Devi And anr Vs State Of Bihar And Ors
Patna High Court · (2021) 02 PAT CK 0069
Bihar Municipal Act, 2007 — Section 23(4), 25, 48, 48(2), 49, 59Bihar Municipal No Confidence Motion Process Rules, 2010 — Rule 2(i), 2(iii), 2(iv)
High Courts05 Feb 2021Disposed Of
Khalil Ansari Vs State Of Bihar And Anr
Patna High Court · (2021) 02 PAT CK 0068
Indian Penal Code, 1860 — Section 498ACode Of Criminal Procedure, 1973 — Section 438(2)
High Courts04 Feb 2021Dismissed
Dr. Krishna Kumar Mallick Vs State Of Bihar And Ors
Patna High Court · (2021) 02 PAT CK 0386
Bihar Service Code, 1952 — Rule 74(b)(i)
High Courts04 Feb 2021Dismissed
Narayan Pandey Vs State Of Bihar And Ors
Patna High Court · (2021) 02 PAT CK 0385
Bihar Land Disputes Resolution Act, 2009 — Section 4(G), 4(H)
High Courts04 Feb 2021Dismissed
Birendra Pratap Singh Vs State Of Bihar And Ors
Patna High Court · (2021) 02 PAT CK 0384
High Courts04 Feb 2021Dismissed
Punam Kumari Vs State Of Bihar And Ors
Patna High Court · (2021) 02 PAT CK 0383
High Courts04 Feb 2021Disposed Of
Ajit Kumar Das Vs State Of Bihar And Ors
Patna High Court · (2021) 02 PAT CK 0067
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts04 Feb 2021Disposed Of
Brij Bihari Pathak Vs State Of Bihar And Ors
Patna High Court · (2021) 02 PAT CK 0066
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts04 Feb 2021Disposed Of
Govind Singh Vs State Of Bihar And Ors
Patna High Court · (2021) 02 PAT CK 0065
Indian Penal Code, 1860 — Section 34, 272, 273, 279, 414, 427, 504Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
High Courts04 Feb 2021Disposed Of
Uday Prakash Vs State Of Bihar And Ors
Patna High Court · (2021) 02 PAT CK 0064
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts04 Feb 2021Disposed Of
Vikas Kumar Vs State Of Bihar And Ors
Patna High Court · (2021) 02 PAT CK 0063
Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a)Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
High Courts04 Feb 2021Disposed Of
Ajay Kumar Vs State Of Bihar And Ors
Patna High Court · (2021) 02 PAT CK 0062
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts04 Feb 2021Disposed Of
Raju Kumar Vs State Of Bihar And Ors
Patna High Court · (2021) 02 PAT CK 0061
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts04 Feb 2021Disposed Of
Dev Raj Choudhary Vs State Of Bihar And Ors
Patna High Court · (2021) 02 PAT CK 0060
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340