High Courts08 Feb 2021Disposed Of
Amit Kumar @ Amit Kumar Sah Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0108
Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 363, 366A
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 249 of 2,660
High Courts08 Feb 2021Disposed Of
Ranjit Yadav @ Ranjit Kumar Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0107
Indian Penal Code, 1860 — Section 147, 149, 186, 226, 307, 323, 337, 338, 341, 353, 427, 504, 506
High Courts08 Feb 2021Disposed Of
Aelis Gowala @ Alliyes Gowala Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0106
Indian Penal Code, 1860 — Section 394
High Courts08 Feb 2021Disposed Of
Md Gulab Ansari Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0105
Indian Penal Code, 1860 — Section 307, 379Arms Act, 1959 — Section 27
High Courts08 Feb 2021Disposed Of
Md Sanaullah Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0104
Indian Penal Code, 1860 — Section 34, 382, 406, 420
High Courts08 Feb 2021Disposed Of
Gautam Kumar Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0103
Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts08 Feb 2021Disposed Of
Babu Lal Besra @ Bijay Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0102
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 32Bihar Excise (Mahua Flowers) Rules, 2006 — Rule 2(C)3, 5(b)
High Courts08 Feb 2021Disposed Of
Gendhari Singh And Ors Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0101
Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 302, 307, 324, 325Arms Act, 1959 — Section 27
High Courts08 Feb 2021Dismissed
Nitish Sah Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0100
Indian Penal Code, 1860 — Section 376(a)(b), 511Protection Of Children From Sexual Offences Act, 2012 — Section 8
High Courts08 Feb 2021Disposed Of
Raj Kumar Sah Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0099
Indian Penal Code, 1860 — Section 141, 354, 494Protection Of Children From Sexual Offences Act, 2012 — Section 5, 11(i)Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts08 Feb 2021Disposed Of
Tinku Kumar Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0098
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 41Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts08 Feb 2021Dismissed
Sehdi Mian @ Sehdi Alam Vs State Of Bihar And Anr
Patna High Court · (2021) 02 PAT CK 0097
Indian Penal Code, 1860 — Section 498(A)Dowry Prohibition Act, 1961 — Section 3, 4
High Courts05 Feb 2021Dismissed
Guddu Mahto @ Guddu Kumar @ Guddu Kumar Mahto And Anr Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0083
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(va), 14A(2)Indian Penal Code, 1860 — Section 34, 302
High Courts05 Feb 2021Dismissed
Kalawati Devi And Anr Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0082
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(i)(r)(s)(w), 3(2)(v), 14A(2), 18Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 438
High Courts05 Feb 2021Disposed Of
Birbal Rajvanshi Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0081
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 41, 52
High Courts05 Feb 2021Disposed Of
Mithun Kumar Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0080
Indian Penal Code, 1860 — Section 392, 395, 412
High Courts05 Feb 2021Disposed Of
Abhishek Kumar @ Bokuli Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0079
Arms Act, 1959 — Section 25(1A), 25(1AA), 25(1B)(a), 26(1)(2)(3), 35
High Courts05 Feb 2021Disposed Of
Sadanand Sah Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0078
Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts05 Feb 2021Disposed Of
Pankaj Kumar Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0077
Indian Penal Code, 1860 — Section 34, 366ACode Of Criminal Procedure, 1973 — Section 164
High Courts05 Feb 2021Disposed Of
Dayanand Poddar Vs State Of Bihar
Patna High Court · (2021) 02 PAT CK 0076
Bihar Prohibition And Excise Act, 2016 — Section 30(a)