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Patna High Court judgments

53,185 judgments · page 247 of 2,660

High Courts09 Feb 2021Disposed Of

Sagar Kumar Vs State Of Bihar

Patna High Court · (2021) 02 PAT CK 0121

Bihar Prohibition And Excise Act, 2016 — Section 30(a), 76(2)Code Of Criminal Procedure, 1973 — Section 438
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High Courts08 Feb 2021Disposed Of

Yogendra Kumar Vs State Of Bihar And ors

Patna High Court · (2021) 02 PAT CK 0407

Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a)Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
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High Courts08 Feb 2021Disposed Of

Aman Kumar Vs State Of Bihar And ors

Patna High Court · (2021) 02 PAT CK 0406

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(c), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts08 Feb 2021Disposed Of

Masudan Kumar Vs State Of Bihar And ors

Patna High Court · (2021) 02 PAT CK 0405

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts08 Feb 2021Disposed Of

Rahul Kumar Vs State Of Bihar And ors

Patna High Court · (2021) 02 PAT CK 0404

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts08 Feb 2021Disposed Of

Arvind Kumar Vs State Of Bihar And anr

Patna High Court · (2021) 02 PAT CK 0403

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts08 Feb 2021Disposed Of

Munau Vs State Of Bihar And Ors

Patna High Court · (2021) 02 PAT CK 0402

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts08 Feb 2021Disposed Of

Dhuran Chaudhri Vs State Of Bihar And Ors

Patna High Court · (2021) 02 PAT CK 0401

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts08 Feb 2021Disposed Of

Sajan Das @ Sajan Kumar Das Vs State Of Bihar And Ors

Patna High Court · (2021) 02 PAT CK 0400

Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 38(2), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
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High Courts08 Feb 2021Disposed Of

Sakib Vs State Of Bihar And Ors

Patna High Court · (2021) 02 PAT CK 0399

Indian Penal Code, 1860 — Section 34, 272, 273, 279, 420, 427, 467, 468Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
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High Courts08 Feb 2021Disposed Of

Sajan Manjhi @ Sajo Manjhi Vs State Of Bihar And Ors

Patna High Court · (2021) 02 PAT CK 0398

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 32, 37(b)(c), 38(1), 41, 41(1), 56, 56(a), 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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High Courts08 Feb 2021Disposed Of

Shweta Kumari Vs State Of Bihar And Ors

Patna High Court · (2021) 02 PAT CK 0397

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
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