High Courts04 Feb 2021Disposed Of

Mani Shankar Singh Vs State Of Bihar And Ors

Patna High Court · (2021) 02 PAT CK 0058

Bihar Prohibition And Excise Act, 2016 — Section 13, 30, 30(a), 37(b)(c), 38, 38(1), 41, 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts04 Feb 2021Disposed Of

Diwakar Chaubey Vs State Of Bihar And Ors

Patna High Court · (2021) 02 PAT CK 0057

Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Code Of Criminal Procedure, 1973 — Section 340
High Courts04 Feb 2021Disposed Of

Urmila Devi Vs State Of Bihar And Ors

Patna High Court · (2021) 02 PAT CK 0056

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts04 Feb 2021Disposed Of

Azad Alam Vs State Of Bihar And Ors

Patna High Court · (2021) 02 PAT CK 0055

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts04 Feb 2021Disposed Of

Sanjay Gond Vs State Of Bihar And Ors

Patna High Court · (2021) 02 PAT CK 0054

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts04 Feb 2021Disposed Of

Ajay Kumar Singh Yadav Vs State Of Bihar And Ors

Patna High Court · (2021) 02 PAT CK 0053

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts04 Feb 2021Disposed Of

Sanjeet Kumar Singh @ Sanjeet Kumar Vs State Of Bihar And Ors

Patna High Court · (2021) 02 PAT CK 0051

Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a), 56(b)Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
High Courts04 Feb 2021Disposed Of

Yogendra Prasad Singh Vs State Of Bihar And Ors

Patna High Court · (2021) 02 PAT CK 0050

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts04 Feb 2021Disposed Of

Mithu Kumar Vs State Of Bihar And Ors

Patna High Court · (2021) 02 PAT CK 0049

Indian Penal Code, 1860 — Section 34, 272, 273, 279, 414, 427Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a)Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93
High Courts04 Feb 2021Disposed Of

Lalu Kumar Vs State Of Bihar And Ors

Patna High Court · (2021) 02 PAT CK 0048

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts04 Feb 2021Disposed Of

Kundan Kumar @ Bhola Yadav Vs State Of Bihar And Ors

Patna High Court · (2021) 02 PAT CK 0047

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts04 Feb 2021Disposed Of

Nabi Hasan Vs State Of Bihar And Ors

Patna High Court · (2021) 02 PAT CK 0046

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts04 Feb 2021Disposed Of

Chanda Kumari Vs State Of Bihar And Ors

Patna High Court · (2021) 02 PAT CK 0045

Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340