High Courts29 Jan 2021Disposed Of
Kanhaiya Kumar Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0259
Indian Penal Code, 1860 — Section 379, 406, 408, 420, 506Code Of Criminal Procedure, 1973 — Section 438(2)
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Patna High Court judgments
53,185 judgments · page 256 of 2,660
High Courts29 Jan 2021Disposed Of
Tuntun Singh Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0258
Indian Penal Code, 1860 — Section 399, 402Arms Act, 1959 — Section 25(1B)(a), 26, 35Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts29 Jan 2021Disposed Of
Basudeo Yadav Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0257
Indian Penal Code, 1860 — Section 406. 409, 467, 468Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts29 Jan 2021Disposed Of
Reena Devi Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0256
Indian Penal Code, 1860 — Section 366ACode Of Criminal Procedure, 1973 — Section 164, 438(2)
High Courts29 Jan 2021Disposed Of
Sunil Ojha @ Sunil Kumar Ojha And Anr Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0255
Indian Penal Code, 1860 — Section 34, 114, 115, 120B, 147, 148, 149, 307, 323, 341, 353, 385, 387, 504Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts29 Jan 2021Disposed Of
Prithivi Raj Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0254
Bihar Prohibition And Excise Act, 2016 — Section 30(a)Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts29 Jan 2021Disposed Of
Ram Chandra Mistri @ Ramchandra Sharma And Anr Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0253
Indian Penal Code, 1860 — Section 34, 302, 304BArms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts29 Jan 2021Allowed
State Of Bihar Vs Brind Paswan
Patna High Court · (2021) 01 PAT CK 0252
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 323, 324
High Courts29 Jan 2021Disposed Of
Shailesh Kumar @ Salesh Kumar Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0251
Indian Penal Code, 1860 — Section 34, 201, 304B, 498ACode Of Criminal Procedure, 1973 — Section 438(2)
High Courts29 Jan 2021Disposed Of
Ramesh Kumar Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0250
Bihar Prohibition And Excise Act, 2016 — Section 30(a)Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts29 Jan 2021Disposed Of
Pawan Kumar Modi @ Chotu Modi Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0249
Indian Penal Code, 1860 — Section 34, 307Code Of Criminal Procedure, 1973 — Section 438(2)Arms Act, 1959 — Section 27
High Courts29 Jan 2021Disposed Of
Vipin Yadav And Anr Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0248
Indian Penal Code, 1860 — Section 363, 366AProtection Of Children From Sexual Offences Act, 2012 — Section 12Code Of Criminal Procedure, 1973 — Section 164, 438(2)
High Courts29 Jan 2021Dismissed
Dilip Bharti Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0247
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 332, 333, 341, 353, 379, 504, 506
High Courts29 Jan 2021Disposed Of
Utpal Paul Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0246
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts29 Jan 2021Dismissed
Sumitra Kumari Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0245
High Courts29 Jan 2021Dismissed
Mithilesh Kumar Singh Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0244
High Courts29 Jan 2021Disposed Of
Paras Nath Pandey Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0243
High Courts29 Jan 2021Dismissed
Priyanka And Ors Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0242
High Courts28 Jan 2021Dismissed
Vikash Kumar @ Bittu Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0241
Indian Penal Code, 1860 — Section 34, 302, 364, 504
High Courts28 Jan 2021Disposed Of
Nandu Rai @ Nandu Yadav Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0240
Indian Penal Code, 1860 — Section 272, 273Code Of Criminal Procedure, 1973 — Section 438(2)Bihar Prohibition And Excise Act, 2016 — Section 30(a)