High Courts27 Jan 2021Disposed Of
Chandan Kumar Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0219
Bihar Prohibition And Excise Act, 2016 — Section 30(d), 76(2)Code Of Criminal Procedure, 1973 — Section 438
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 258 of 2,660
High Courts27 Jan 2021Disposed Of
Dilip Kumar Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0218
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 76(2)Code Of Criminal Procedure, 1973 — Section 438
High Courts27 Jan 2021Disposed Of
Munna Chaudhary Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0217
Bihar Prohibition And Excise Act, 2016 — Section 30(a)Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts27 Jan 2021Dismissed
Ranjeet Kumar @ Ranjeet Mahto Vs State Of Bihar And Anr
Patna High Court · (2021) 01 PAT CK 0216
Indian Penal Code, 1860 — Section 34, 323, 324, 341, 494, 498(A), 504Dowry Prohibition Act, 1961 — Section 3, 4
High Courts25 Jan 2021Disposed Of
Amar Nath Yadav @ Kariya And Anr Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0215
Bihar Prohibition And Excise Act, 2016 — Section 30(a)Indian Penal Code, 1860 — Section 147, 149, 323, 337, 338, 341, 353, 504Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r)(s), 3(2)(va)
High Courts25 Jan 2021Disposed Of
Bijendra Singh @ Bijendra Yadav Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0214
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307, 323, 325, 341Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts25 Jan 2021Disposed Of
Rukmina Devi Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0213
Bihar Prohibition And Excise Act, 2016 — Section 30(a)Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts25 Jan 2021Disposed Of
Dharmendra Rai @ Dharmendra Kumar And Anr Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0212
Indian Penal Code, 1860 — Section 149, 272, 273, 323, 341, 504Bihar Prohibition And Excise Act, 2016 — Section 30(a)Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts25 Jan 2021Disposed Of
Dukhan Choudhary And Ors Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0211
Indian Penal Code, 1860 — Section 34, 307, 323, 324, 341, 504Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts25 Jan 2021Disposed Of
Niyaz Ahamed Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0210
Bihar Prohibition And Excise Act, 2016 — Section 30(a)(f), 31, 32, 38, 41(1), 47Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts25 Jan 2021Disposed Of
Parmanand Singh And Ors Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0209
Indian Penal Code, 1860 — Section 34, 308, 323, 324, 325, 341, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts22 Jan 2021Dismissed
Santosh Kumar Mandal @ Santosh Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0276
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 76(2)Code Of Criminal Procedure, 1973 — Section 438
High Courts22 Jan 2021Allowed
Lalan Mahato Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0208
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(i)(r)(ii)(va), 14(A)(2)Indian Penal Code, 1860 — Section 34, 323, 341, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts22 Jan 2021Disposed Of
U B V Infrastructures Ltd. Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0207
High Courts22 Jan 2021Disposed Of
Surendar Prasad And Anr Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0206
Indian Penal Code, 1860 — Section 272, 273Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58, 92, 93
High Courts22 Jan 2021Disposed Of
Lakshman Nayak Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0205
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 32(iii), 41(i), 58, 92, 93
High Courts22 Jan 2021Disposed Of
Md. Ekbal Ansari Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0204
Indian Penal Code, 1860 — Section 279, 337, 338, 427Bihar Prohibition And Excise Act, 2016 — Section 30(a), 37(b), 58, 92, 93
High Courts22 Jan 2021Disposed Of
Jitendra Kumar Singh @ Jitendra Kumar Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0203
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58, 92, 93
High Courts22 Jan 2021Disposed Of
Ramesh Ram Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0202
Bihar Prohibition And Excise Act, 2016 — Section 58, 92, 93
High Courts22 Jan 2021Disposed Of
Shyam Sunder Rajbhar Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0201
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 37(c), 58, 92, 93