COURT ARCHIVE

Patna High Court judgments

53,185 judgments · page 260 of 2,660

High Courts22 Jan 2021Disposed Of

Purushottam Kumar Pandey Vs State Of Bihar And Anr

Patna High Court · (2021) 01 PAT CK 0180

Indian Penal Code, 1860 — Section 34, 498A, 506Dowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 438(2)

High Courts21 Jan 2021Disposed Of

Pinax Steel Industries Pvt. Ltd. Vs State Of Bihar And Anr

Patna High Court · (2021) 01 PAT CK 0179

Bihar Goods And Service Tax Act, 2017 — Section 50, 73(9)

High Courts21 Jan 2021Disposed Of

Jagjiwan Prasad Yadav Vs State Of Bihar And Ors

Patna High Court · (2021) 01 PAT CK 0178

High Courts21 Jan 2021Disposed Of

Fashion Suitings Pvt. Ltd. Vs State Of Bihar And Ors

Patna High Court · (2021) 01 PAT CK 0177

Bihar Value Added Tax Act, 2005 — Section 25, 31Bihar Value Added Tax Rules, 2005 — Section 21

High Courts21 Jan 2021Disposed Of

Sunil Kumar Vs State Of Bihar And Ors

Patna High Court · (2021) 01 PAT CK 0176

Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58, 92, 93

High Courts21 Jan 2021Disposed Of

Bittu Sahni @ Bittu Vs State Of Bihar And Ors

Patna High Court · (2021) 01 PAT CK 0175

Indian Penal Code, 1860 — Section 272, 273Bihar Prohibition And Excise Act, 2016 — Section 30(a), 41(1), 58, 92, 93

High Courts21 Jan 2021Disposed Of

Mritunjay Kumar Yadav Vs State Of Bihar And Ors

Patna High Court · (2021) 01 PAT CK 0174

Bihar Prohibition And Excise Act, 2016 — Section 30(a), 41(1), 58, 92, 93

High Courts21 Jan 2021Disposed Of

Saryug Sahni Vs State Of Bihar And Ors

Patna High Court · (2021) 01 PAT CK 0173

Indian Penal Code, 1860 — Section 188, 272, 273Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58, 92, 93

High Courts21 Jan 2021Disposed Of

Upendra Kumar Gupta Vs State Of Bihar And Ors

Patna High Court · (2021) 01 PAT CK 0172

Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58, 92, 93

High Courts21 Jan 2021Disposed Of

Nimmi Kumari Vs State Of Bihar And Ors

Patna High Court · (2021) 01 PAT CK 0171

Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58, 92, 93

High Courts21 Jan 2021Disposed Of

Lalbabu Sahu Vs State Of Bihar And Ors

Patna High Court · (2021) 01 PAT CK 0170

Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58, 92, 93

High Courts21 Jan 2021Disposed Of

Dilip Mahto Vs State Of Bihar And Ors

Patna High Court · (2021) 01 PAT CK 0169

Bihar Prohibition And Excise Act, 2016 — Section 58, 92, 93

High Courts21 Jan 2021Disposed Of

Prakash Kumar Bharti Vs State Of Bihar And Ors

Patna High Court · (2021) 01 PAT CK 0168

Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58, 92, 93

High Courts21 Jan 2021Disposed Of

Ranjeet Singh Vs State Of Bihar And Ors

Patna High Court · (2021) 01 PAT CK 0167

Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58, 92, 93

High Courts21 Jan 2021Disposed Of

Pankaj Kumar Chaudhary And Anr Vs State Of Bihar And Ors

Patna High Court · (2021) 01 PAT CK 0166

Constitution Of India, 1950 — Article 226

High Courts21 Jan 2021Disposed Of

Khushboo Kumari Vs State Of Bihar And Ors

Patna High Court · (2021) 01 PAT CK 0165

Constitution Of India, 1950 — Article 21, 23

High Courts21 Jan 2021Allowed

Hari Narayan Tripathy Vs State Of Bihar And Ors

Patna High Court · (2021) 01 PAT CK 0164

High Courts21 Jan 2021Disposed Of

Raj Kumar Ray Vs State Of Bihar

Patna High Court · (2021) 01 PAT CK 0163

Indian Penal Code, 1860 — Section 34, 363, 366AProtection Of Children From Sexual Offences Act, 2012 — Section 4, 8Code Of Criminal Procedure, 1973 — Section 164, 438(2)

High Courts21 Jan 2021Disposed Of

Raushan Kumar Vs State Of Bihar And Anr

Patna High Court · (2021) 01 PAT CK 0162

Indian Penal Code, 1860 — Section 307, 406, 498ADowry Prohibition Act, 1961 — Section 3, 4

High Courts21 Jan 2021Disposed Of

Sudha Kumari Vs Chairman, Bihar Sanskrit Shiksha Board And Ors

Patna High Court · (2021) 01 PAT CK 0161

Constitution Of India, 1950 — Article 226