High Courts20 Jan 2021Disposed Of
Krishna Kumar Mehta Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0160
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58, 92, 93
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 261 of 2,660
High Courts20 Jan 2021Disposed Of
Munni Devi @ Munni Kuwar Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0159
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58, 92, 93
High Courts20 Jan 2021Disposed Of
Jitendra Kumar Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0158
Bihar Prohibition And Excise Act, 2016 — Section 58, 92, 93
High Courts20 Jan 2021Disposed Of
Rakesh Kumar @ Rakesh Kumar Patel Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0157
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58, 92, 93Indian Penal Code, 1860 — Section 379, 411
High Courts20 Jan 2021Disposed Of
Ritesh Kumar Singh Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0156
Bihar Prohibition And Excise Act, 2016 — Section 58, 92, 93
High Courts20 Jan 2021Disposed Of
Manav Sharma Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0155
Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts20 Jan 2021Disposed Of
Parmanand Kumar Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0154
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58, 92, 93
High Courts20 Jan 2021Disposed Of
Raju Kumar @ Raju Rai Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0153
Indian Penal Code, 1860 — Section 34, 414Bihar Prohibition And Excise Act, 2016 — Section 32(2), 35(a), 38(i), 41(i), 58, 92, 93
High Courts20 Jan 2021Disposed Of
Ram Bhajju Yadav Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0152
Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a), 32(3)Bihar Prohibition And Excise Act, 2016 — Section 58, 92, 93
High Courts20 Jan 2021Disposed Of
Amar Kumar Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0151
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58, 92, 93
High Courts20 Jan 2021Disposed Of
Hoti Lal Ray @ Hoti Ray Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0150
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 38, 41, 58, 92, 93
High Courts20 Jan 2021Disposed Of
Pappu Yadav Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0149
Indian Penal Code, 1860 — Section 147, 148, 149, 160, 302, 307, 326, 386Arms Act, 1959 — Section 27
High Courts20 Jan 2021Dismissed
Amar Sahni Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0148
Indian Penal Code, 1860 — Section 34, 364(a), 506
High Courts20 Jan 2021Dismissed
Ankit Raj Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0147
Indian Penal Code, 1860 — Section 376Code Of Criminal Procedure, 1973 — Section 164
High Courts20 Jan 2021Disposed Of
Umesh Chaudhary @ Umesh Kumar Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0146
Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts19 Jan 2021Allowed
Jago Yadav @ Jagdish Chandra Yadav And Ors Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0145
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r)(s), 14A(2)Indian Penal Code, 1860 — Section 34, 307, 323, 341, 354, 427, 447, 504Arms Act, 1959 — Section 27
High Courts19 Jan 2021Disposed Of
Hira Lal Yadav Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0144
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58, 92, 93
High Courts19 Jan 2021Disposed Of
Vinit Kumar Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0143
Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a)Bihar Prohibition And Excise Act, 2016 — Section 58, 92, 93
High Courts19 Jan 2021Disposed Of
Nikhil Kumar @ Nikhil Kumar Pandey Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0142
Indian Penal Code, 1860 — Section 272, 273Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58, 92, 93
High Courts19 Jan 2021Disposed Of
Raju Kumar Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0141
Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a), 32(3), 41(1), 41(2)Bihar Prohibition And Excise Act, 2016 — Section 56(D), 58, 92, 93