COURT ARCHIVE

Patna High Court judgments

53,185 judgments · page 263 of 2,660

High Courts18 Jan 2021Disposed Of

Babloo Mandal @ Babloo Kumar Mandal Vs State Of Bihar And Ors

Patna High Court · (2021) 01 PAT CK 0092

Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58, 92, 93Indian Penal Code, 1860 — Section 188, 269, 270, 271

High Courts18 Jan 2021Disposed Of

Lavji Paswan Vs State Of Bihar And Ors

Patna High Court · (2021) 01 PAT CK 0091

Bihar Prohibition And Excise Act, 2016 — Section 30(a), 37(b)(c), 58, 92, 93

High Courts18 Jan 2021Disposed Of

Devraj Chaudhary Vs State Of Bihar And Ors

Patna High Court · (2021) 01 PAT CK 0090

Bihar Prohibition And Excise Act, 2016 — Section 30(a), 56(b), 58, 92, 93

High Courts18 Jan 2021Disposed Of

Santosh Kumar Ray Vs State Of Bihar And Ors

Patna High Court · (2021) 01 PAT CK 0089

Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58, 92, 93

High Courts18 Jan 2021Disposed Of

Ganesh Prasad Keshri Vs State Of Bihar And Ors

Patna High Court · (2021) 01 PAT CK 0088

Bihar Prohibition And Excise Act, 2016 — Section 30(a), 56(Kh), 58, 92, 93

High Courts18 Jan 2021Disposed Of

Anand Kumar Singh Vs State Of Bihar And Ors

Patna High Court · (2021) 01 PAT CK 0087

Bihar Prohibition And Excise Act, 2016 — Section 30(a), 32(1), 32(3), 41(1), 41(2), 58, 92, 93

High Courts15 Jan 2021Disposed Of

Ramanand Das @ Ramanad Tatma Vs State Of Bihar And Ors

Patna High Court · (2021) 01 PAT CK 0118

Bihar Prohibition And Excise Act, 2016 — Section 30(a), 32(3), 58, 92, 93

High Courts15 Jan 2021Disposed Of

Sharadha Devi Vs State Of Bihar And Ors

Patna High Court · (2021) 01 PAT CK 0117

Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58, 92, 93

High Courts15 Jan 2021Disposed Of

Ajay Kumar Vs State Of Bihar And Ors

Patna High Court · (2021) 01 PAT CK 0116

Indian Penal Code, 1860 — Section 272, 273Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58, 92, 93

High Courts15 Jan 2021Disposed Of

Rajiv Kumar Vs State Of Bihar And Ors

Patna High Court · (2021) 01 PAT CK 0115

Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30, 32Bihar Prohibition And Excise Act, 2016 — Section 58, 92, 93

High Courts15 Jan 2021Disposed Of

Upendra Chauhan Vs State Of Bihar And Ors

Patna High Court · (2021) 01 PAT CK 0114

Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58, 92, 93

High Courts15 Jan 2021Disposed Of

Durgi Lal Yadav @ Durgi Yadav Vs State Of Bihar And Ors

Patna High Court · (2021) 01 PAT CK 0113

Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a), 56(b)Bihar Prohibition And Excise Act, 2016 — Section 58, 92, 93

High Courts15 Jan 2021Disposed Of

Ajay Paswan Vs State Of Bihar And Ors

Patna High Court · (2021) 01 PAT CK 0112

Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58, 92, 93

High Courts15 Jan 2021Disposed Of

Panna Lal @ Pannalal Kumar Saw Vs State Of Bihar And Ors

Patna High Court · (2021) 01 PAT CK 0111

Bihar Prohibition And Excise Act, 2016 — Section 58, 92, 93

High Courts15 Jan 2021Allowed

Bhubaran Ranjan Narayan Sinha @ Bhuvan Ranjan Sinha Vs State Of Bihar

Patna High Court · (2021) 01 PAT CK 0110

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(i)(r)(h), 14A(2), 18Indian Penal Code, 1860 — Section 34, 323, 341, 354, 379, 447, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)

High Courts15 Jan 2021Dismissed

Ramzan Miya @ Ramjan Ansari And Ors Vs State Of Bihar

Patna High Court · (2021) 01 PAT CK 0086

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(i)(r)(s), 14A(2)Indian Penal Code, 1860 — Section 34, 323, 341, 504

High Courts15 Jan 2021Dismissed

Priyam Vs State Of Bihar And Ors

Patna High Court · (2021) 01 PAT CK 0085

Bihar Municipal Act, 2007 — Section 18, 18(1)(k), 445Bihar Property Tax (Assessment, Collection And Recovery) Rules, 2013 — Rule 13

High Courts15 Jan 2021Disposed Of

Md. Haidar Nadaf Vs State Of Bihar And Anr

Patna High Court · (2021) 01 PAT CK 0084

Indian Penal Code, 1860 — Section 120B, 323, 341, 354B, 379, 498A, 504Code Of Criminal Procedure, 1973 — Section 438(2)

High Courts15 Jan 2021Disposed Of

Saroj Bhagat Vs State Of Bihar

Patna High Court · (2021) 01 PAT CK 0083

Bihar Prohibition And Excise Act, 2016 — Section 30(a)

High Courts15 Jan 2021Disposed Of

Vakil Singh Vs State Of Bihar

Patna High Court · (2021) 01 PAT CK 0082

Indian Penal Code, 1860 — Section 34, 302