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Patna High Court judgments

53,185 judgments · page 265 of 2,660

High Courts11 Jan 2021Dismissed

Abhay Tiwari And Ors Vs State Of Bihar And Ors

Patna High Court · (2021) 01 PAT CK 0277

Bihar Excise (Settlement Of Licences for Retail Sale Of Country/Spiced Country Liquor/Foreign Liquor/ Beer And Composite Liquor Shop) Rules, 2007 — Rule 20(iii), 20(iv)Constitution Of India, 1950 — Article 226

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High Courts11 Jan 2021Disposed Of

Gammon Enginners And Contractors Pvt. Ltd. Vs State Of Bihar And Ors

Patna High Court · (2021) 01 PAT CK 0123

Bihar Goods And Services Tax Act, 2017 — Section 39(7), 50, 50(1), 75(12)

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High Courts11 Jan 2021Disposed Of

M/S Ic Automobiles Pvt. Ltd Vs State Of Bihar And Ors

Patna High Court · (2021) 01 PAT CK 0122

Bihar Goods And Services Tax Act, 2017 — Section 50, 73(9), 80

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High Courts11 Jan 2021Disposed Of

Hira Sah And Anr Vs State Of Bihar And Anr

Patna High Court · (2021) 01 PAT CK 0067

Indian Penal Code, 1860 — Section 498ACode Of Criminal Procedure, 1973 — Section 438(2)

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High Courts11 Jan 2021Disposed Of

M/S Apollo Tyres Ltd Vs State Of Bihar And Ors

Patna High Court · (2021) 01 PAT CK 0060

Bihar Finance Act, 1981 — Section 43

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High Courts11 Jan 2021Disposed Of

Kishore Kumar Yadav Vs State Of Bihar And Ors

Patna High Court · (2021) 01 PAT CK 0059

Bihar Prohibition And Excise Act, 2016 — Section 30(a), 37(c), 58, 92, 93

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High Courts11 Jan 2021Disposed Of

Pintu Lal @ Pintu Kumar Srivastva Vs State Of Bihar And Ors

Patna High Court · (2021) 01 PAT CK 0058

Bihar Prohibition And Excise Act, 2016 — Section 37(ii), 56

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High Courts11 Jan 2021Dismissed

Ramanand Pandey Vs State Of Bihar And Ors

Patna High Court · (2021) 01 PAT CK 0057

Code Of Criminal Procedure, 1973 — Section 125

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High Courts11 Jan 2021Disposed Of

Raju Mandal @ Raj Kumar Mandal Vs State Of Bihar And Ors

Patna High Court · (2021) 01 PAT CK 0056

Indian Penal Code, 1860 — Section 414Bihar Prohibition And Excise Act, 2016 — Section 30(a), 30(b), 30(c), 30(f)36, 37, 41, 58, 92, 93

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High Courts11 Jan 2021Disposed Of

Rajbali Singh Vs State Of Bihar And Ors

Patna High Court · (2021) 01 PAT CK 0055

Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58, 92, 93

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High Courts11 Jan 2021Disposed Of

Dayanand Yadav Vs State Of Bihar And Ors

Patna High Court · (2021) 01 PAT CK 0054

Indian Penal Code, 1860 — Section 272, 273Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58, 92, 93

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High Courts11 Jan 2021Disposed Of

Rupesh Kumar @ Tenia Vs State Of Bihar

Patna High Court · (2021) 01 PAT CK 0053

Indian Penal Code, 1860 — Section 120B, 414Bihar Prohibition And Excise Act, 2016 — Section 30(a), 41(i)(2)

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High Courts11 Jan 2021Disposed Of

Viresh Kumar @ Biresh Kumar @ Bhulla Vs State Of Bihar

Patna High Court · (2021) 01 PAT CK 0052

Indian Penal Code, 1860 — Section 120B, 414Bihar Prohibition And Excise Act, 2016 — Section 30(a), 41(i)(2)

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High Courts11 Jan 2021Disposed Of

Pappu @ Ujjawal Kumar Singh Vs State Of Bihar

Patna High Court · (2021) 01 PAT CK 0051

Indian Penal Code, 1860 — Section 302Arms Act, 1959 — Section 27

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High Courts11 Jan 2021Dismissed

Raj Kumar Vs State Of Bihar

Patna High Court · (2021) 01 PAT CK 0050

Indian Penal Code, 1860 — Section 120B, 302Prisoners Act, 1900 — Section 52Arms Act, 1959 — Section 27

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High Courts11 Jan 2021Disposed Of

Ranjan Kumar Singh Vs State Of Bihar

Patna High Court · (2021) 01 PAT CK 0049

Indian Penal Code, 1860 — Section 313, 376, 493

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High Courts08 Jan 2021Dismissed

Monu Kumar @ Monu Kumar Tiwari Vs State Of Bihar

Patna High Court · (2021) 01 PAT CK 0048

Indian Penal Code, 1860 — Section 379, 406, 420

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High Courts08 Jan 2021Disposed Of

Hira Singh Vs State Of Bihar

Patna High Court · (2021) 01 PAT CK 0040

Indian Penal Code, 1860 — Section 341, 342, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4Code Of Criminal Procedure, 1973 — Section 164

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High Courts07 Jan 2021Allowed

Bindu Kumar Vs State Of Bihar And Ors

Patna High Court · (2021) 01 PAT CK 0137

Bihar Government Servants (Classification, Control And Appeal) Rules, 2005 — Section 28

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High Courts07 Jan 2021Disposed Of

Braj Bihari Vs State Of Bihar And Ors

Patna High Court · (2021) 01 PAT CK 0136

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