High Courts06 Jan 2021Disposed Of
Mirtunjay Prasad @ Mritunjay Prasad Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0128
Bihar Prohibition And Excise Act, 2016 — Section 92
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 267 of 2,660
High Courts06 Jan 2021Allowed
Mohan Prasad Singh Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0127
Bihar Police Manual, 1978 — Rule 853A(a)
High Courts06 Jan 2021Allowed
Gulam Ahmad Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0126
Bihar Police Manual, 1978 — Rule 853A(a)
High Courts06 Jan 2021Allowed
Amit Kumar Singh @ Amit Kumar Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0125
Bihar Police Manual, 1978 — Rule 853A(a)
High Courts06 Jan 2021Allowed
Vishwajit Kumar Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0124
Bihar Police Manual, 1978 — Rule 853A(a)
High Courts06 Jan 2021Disposed Of
Bhola Ram Steels Private Limited Vs Principal Commissioner Of Income Tax-1 And Ors
Patna High Court · (2021) 01 PAT CK 0033
Income Tax Act, 1961 — Section 142(1), 147(1), 148
High Courts06 Jan 2021Disposed Of
Economical Coke Company Vs State Of Bihar And Anr
Patna High Court · (2021) 01 PAT CK 0032
Constitution Of India, 1950 — Article 304(a)
High Courts06 Jan 2021Disposed Of
Bandana Fuel Industries Vs State Of Bihar And Anr
Patna High Court · (2021) 01 PAT CK 0031
Constitution Of India, 1950 — Article 304(a)
High Courts06 Jan 2021Disposed Of
Shree Ram Smokeless Industries Vs State Of Bihar And Anr
Patna High Court · (2021) 01 PAT CK 0030
Constitution Of India, 1950 — Article 304(a)
High Courts06 Jan 2021Disposed Of
Santosh Kumar Pandey Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0029
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58, 92, 93
High Courts06 Jan 2021Disposed Of
Kailash Prasad Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0027
Indian Penal Code, 1860 — Section 34, 120(B), 201, 302, 365
High Courts06 Jan 2021Disposed Of
Rohit Kumar Singh Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0026
Indian Penal Code, 1860 — Section 399, 402Arms Act, 1959 — Section 25(1B)(a), 26, 35
High Courts06 Jan 2021Disposed Of
Munchun Raut Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0025
Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts05 Jan 2021Disposed Of
Sudhir Prasad Singh Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0066
Constitution Of India, 1950 — Article 226
High Courts05 Jan 2021Allowed
Pradeep Kumar And Ors Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0065
High Courts05 Jan 2021Dismissed
Sipahi Sah Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0024
Indian Penal Code, 1860 — Section 375, 376, 376(2)(h)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 5(m), 6Code Of Criminal Procedure, 1973 — Section 164
High Courts05 Jan 2021Disposed Of
Shubhanand Mukesh Vs Union Of India And Ors
Patna High Court · (2021) 01 PAT CK 0023
High Courts05 Jan 2021Disposed Of
Murlee Mehta Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0022
High Courts05 Jan 2021Disposed Of
Shivji Patel Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0021
High Courts05 Jan 2021Dismissed
Tarees Hameed Vs Union Of India And Ors
Patna High Court · (2021) 01 PAT CK 0020