High Courts23 Dec 2020Disposed Of
Savitri Technocrafts Private Limited And Anr Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0262
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 269 of 2,660
High Courts23 Dec 2020Disposed Of
Pradip Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0261
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts23 Dec 2020Disposed Of
Shravan Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0260
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts23 Dec 2020Disposed Of
Ranjeet Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0259
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts23 Dec 2020Disposed Of
Vijay Shankar Tiwari Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0258
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts23 Dec 2020Disposed Of
Md. Asroj Ansari @ Asroj Ansari Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0257
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts23 Dec 2020Disposed Of
Ajit Kumar @ Ajit @ Tinku Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0256
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts23 Dec 2020Disposed Of
Balbir Kumar Yadav Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0255
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts23 Dec 2020Disposed Of
Sitaram Bhagat Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0253
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts23 Dec 2020Disposed Of
Bipin Prasad Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0252
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts23 Dec 2020Disposed Of
Nitesh Singh Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0251
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts23 Dec 2020Disposed Of
Vikash Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0250
Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts23 Dec 2020Disposed Of
Gita Devi Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0249
Bihar Prohibition And Excise (Amendment) Act, 2018 — Section 30(a)Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427
High Courts23 Dec 2020Disposed Of
Ashok Kumar Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0248
High Courts23 Dec 2020Disposed Of
Chhotu Yadav Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0247
High Courts23 Dec 2020Disposed Of
Nand Lal Barbariya Vs Union Of India And Ors
Patna High Court · (2020) 12 PAT CK 0246
High Courts23 Dec 2020Disposed Of
Md. Qassim Khan @ Md. Quassim And Ors Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0245
High Courts23 Dec 2020Disposed Of
Raj Ballabh Bharti Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0244
High Courts23 Dec 2020Disposed Of
Brajesh Sahay Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0243
High Courts23 Dec 2020Disposed Of
Md. Aslam Vs Bank Of India And Ors
Patna High Court · (2020) 12 PAT CK 0242