High Courts05 Jan 2021Dismissed
Shailendra Kumar And Anr Vs Union Of India And Ors
Patna High Court · (2021) 01 PAT CK 0019
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 268 of 2,660
High Courts05 Jan 2021Disposed Of
Deenbandhu Choudhary And Anr Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0018
High Courts05 Jan 2021Disposed Of
Ramashish Mahto Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0017
High Courts05 Jan 2021Disposed Of
Manish Singh @ Kumar Manglam Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0016
Indian Penal Code, 1860 — Section 272, 273Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58, 92, 93
High Courts05 Jan 2021Disposed Of
Subodh Paswan Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0015
Indian Penal Code, 1860 — Section 366(A)Code Of Criminal Procedure, 1973 — Section 164
High Courts05 Jan 2021Disposed Of
Sajan Kumar Gupta Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0014
Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts05 Jan 2021Disposed Of
Bishnu Barman @ Vishnu Barman Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0013
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 22Railways Act, 1989 — Section 147
High Courts05 Jan 2021Disposed Of
Ashok Mahto Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0012
Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts05 Jan 2021Disposed Of
Md. Azad And Anr Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0011
Indian Penal Code, 1860 — Section 34, 302
High Courts05 Jan 2021Disposed Of
Rekha Devi Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0010
Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts04 Jan 2021Disposed Of
Sudarshan Ray Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0009
Indian Penal Code, 1860 — Section 34, 272, 273Bihar Prohibition And Excise Act, 2016 — Section 30(a)(d)(g), 41(1)
High Courts04 Jan 2021Disposed Of
Pradeep Yadav Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0008
Indian Penal Code, 1860 — Section 34, 120B, 302, 404Arms Act, 1959 — Section 27
High Courts04 Jan 2021Disposed Of
Deosaran Bhagat Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0007
Indian Penal Code, 1860 — Section 34, 302
High Courts04 Jan 2021Disposed Of
Lalan Prasad Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0006
Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 27
High Courts04 Jan 2021Disposed Of
Md. Sahjad Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0005
Indian Penal Code, 1860 — Section 399, 402, 414Arms Act, 1959 — Section 25(1B)(a), 26, 35
High Courts04 Jan 2021Disposed Of
Sudarshan Rai Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0004
Indian Penal Code, 1860 — Section 392
High Courts04 Jan 2021Disposed Of
Kundan Kumar Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0003
Indian Penal Code, 1860 — Section 399, 402Arms Act, 1959 — Section 25(1B)(a), 26, 35Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20(b)(ii)(B)
High Courts04 Jan 2021Disposed Of
Rajiv Rai Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0002
Indian Penal Code, 1860 — Section 414Bihar Prohibition And Excise Act, 2016 — Section 30(a), 37(b)(c), 38, 41
High Courts04 Jan 2021Disposed Of
Sanjeev Singh @ Sanjeev Kumar Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0001
Indian Penal Code, 1860 — Section 395, 397Arms Act, 1959 — Section 25(1b)a, 26, 27
High Courts23 Dec 2020Disposed Of
M/S Imz Corporate Private Limited And Anr Vs State Of Bihar And Ors
Patna High Court · (2020) 12 PAT CK 0263
Indian Penal Code, 1860 — Section 406, 419, 420, 467, 471Code Of Criminal Procedure, 1973 — Section 41(1), 102, 102(1), 451