High Courts15 Jan 2021Disposed Of
Md. Shamim Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0081
Indian Penal Code, 1860 — Section 35, 120B, 302, 363, 365Code Of Criminal Procedure, 1973 — Section 164
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 264 of 2,660
High Courts15 Jan 2021Disposed Of
Mithu Kumar Sharma Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0080
Indian Penal Code, 1860 — Section 35, 120B, 302Arms Act, 1959 — Section 27
High Courts15 Jan 2021Disposed Of
Dipak Kumar @ Ravi @ Ravi Kumar Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0079
Indian Penal Code, 1860 — Section 323, 341, 342, 364, 504, 506
High Courts15 Jan 2021Disposed Of
Umesh Rai Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0078
Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts15 Jan 2021Disposed Of
Sita Devi Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0077
Indian Penal Code, 1860 — Section 302, 328
High Courts15 Jan 2021Disposed Of
Pinku Mandal @ Pinku Kumar Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0076
Indian Penal Code, 1860 — Section 120B, 201, 302Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts13 Jan 2021Disposed Of
Raghvender Kumar Jha And Ors Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0121
High Courts13 Jan 2021Allowed
Rajnish Kumar Singh Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0120
Indian Penal Code, 1860 — Section 34, 307, 325, 386, 504, 506Arms Act, 1959 — Section 27Constitution Of India, 1950 — Article 309, 310, 311, 311(2), 311(2)(b)
High Courts13 Jan 2021Disposed Of
Nakchhed Ram Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0119
High Courts13 Jan 2021Disposed Of
Shyam Dev Prasad Vs Union Of India And Ors
Patna High Court · (2021) 01 PAT CK 0075
High Courts13 Jan 2021Disposed Of
Sanjay Ray Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0074
Bihar Prohibition And Excise Act, 2016 — Section 30, 30(a), 58, 92, 93Indian Penal Code, 1860 — Section 272, 273
High Courts13 Jan 2021Disposed Of
Ramendra Ram Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0073
Bihar Prohibition And Excise Act, 2016 — Section 58, 92, 93
High Courts13 Jan 2021Disposed Of
Geeta Devi Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0072
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58, 92, 93
High Courts13 Jan 2021Disposed Of
Sujit Kumar Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0071
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 41(1), 58, 92, 93
High Courts13 Jan 2021Disposed Of
Shashi Singh Vs State Of Bihar Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0070
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 58, 92, 93
High Courts13 Jan 2021Dismissed
M/s Gokul Steels Private Limited Vs South Bihar Power Distribution Company Limited And Ors
Patna High Court · (2021) 01 PAT CK 0069
Electricity Act, 2003 — Section 56, 56(1), 56(2)
High Courts13 Jan 2021Allowed
Abhishek Kumar Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0068
High Courts12 Jan 2021Dismissed
Matiur Rahman Vs State Of Bihar
Patna High Court · (2021) 01 PAT CK 0064
Indian Penal Code, 1860 — Section 375, 376, 450Evidence Act, 1872 — Section 114A
High Courts12 Jan 2021Disposed Of
Binod Kumar Singh Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0062
Constitution Of India, 1950 — Article 226
High Courts12 Jan 2021Dismissed
Anil Prasad Yadav Vs State Of Bihar And Ors
Patna High Court · (2021) 01 PAT CK 0061
Bengal Tenancy Act, 1885 — Section 106Constitution Of India, 1950 — Article 226