High Courts16 Oct 1928
Baju Jha and Another Vs Emperor
Patna High Court · AIR 1929 Patna 60
Criminal Procedure Code, 1898 (CrPC) — Section 144, 195(c)Penal Code, 1860 (IPC) — Section 471
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,525 of 2,660
High Courts16 Oct 1928
Zulmi Kahar Vs Emperor
Patna High Court · AIR 1929 Patna 643
Criminal Procedure Code, 1898 (CrPC) — Section 514Penal Code, 1860 (IPC) — Section 406
High Courts14 Sept 1928
Basudeb Mandar Vs Emperor
Patna High Court · AIR 1929 Patna 112
Penal Code, 1860 (IPC) — Section 182
High Courts16 Aug 1928
Ali Zamin Vs Mohammad Akbar Ali Khan
Patna High Court · AIR 1928 Patna 609
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts16 Aug 1928
Ramdas Rai Vs Emperor
Patna High Court · AIR 1929 Patna 313
Criminal Procedure Code, 1898 (CrPC) — Section 306(1)Penal Code, 1860 (IPC) — Section 395
High Courts16 Aug 1928
Kunja Subudhi and Another Vs Emperor
Patna High Court · AIR 1929 Patna 275 : 116 Ind. Cas. 770
Criminal Procedure Code, 1898 (CrPC) — Section 374Evidence Act, 1872 — Section 24Penal Code, 1860 (IPC) — Section 120, 302
High Courts16 Aug 1928
Lakshmidhar Jagati and Others Vs Krishna Chandra Jagati and Others
Patna High Court · AIR 1929 Patna 548 : 123 Ind. Cas. 69
High Courts16 Aug 1928
Syed Alizamin Vs Nawab Syed Mohammad Akbar Ali Khan
Patna High Court · 116 Ind. Cas. 541
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts16 Aug 1928
Raghunandan Prasad Singh and Another Vs Kirtyanand Singh Bahadur
Patna High Court · AIR 1929 Patna 595 : 120 Ind. Cas. 309
Civil Procedure Code, 1908 (CPC) — Section 145, 47, 48
High Courts16 Aug 1928
Emperor Vs Murli Manohar Prasad and Others
Patna High Court · AIR 1929 Patna 72
Government of India Act, 1915 — Section 108Penal Code, 1860 (IPC) — Section 149, 306
High Courts14 Aug 1928
Raghunandan Saha and Others Vs Kumar Kamakhya Narayan Singh and Others
Patna High Court · 120 Ind. Cas. 35
Limitation Act, 1963 — Section 28
High Courts14 Aug 1928
Subhag Chamar Vs Nand Lal Sahu
Patna High Court · AIR 1929 Patna 271
Criminal Procedure Code, 1898 (CrPC) — Section 203Penal Code, 1860 (IPC) — Section 322, 448
High Courts10 Aug 1928
Jhari Gope Vs Emperor
Patna High Court · AIR 1929 Patna 268
Criminal Procedure Code, 1898 (CrPC) — Section 162Penal Code, 1860 (IPC) — Section 395, 397
High Courts06 Aug 1928
Jainarain Singh Vs Rameshwar Singh Bahadur and Others
Patna High Court · AIR 1930 Patna 371
Bengal Tenancy Act, 1885 — Section 153
High Courts03 Aug 1928
Tilak Kohar and Others Vs Emperor
Patna High Court · AIR 1929 Patna 523
Penal Code, 1860 (IPC) — Section 118, 149, 302
High Courts03 Aug 1928
Bajo Singh Vs Emperor
Patna High Court · AIR 1929 Patna 263 : 120 Ind. Cas. 311
Penal Code, 1860 (IPC) — Section 147, 148, 149, 324, 326
High Courts27 Jul 1928
Sheonarain Singh and Another Vs Emperor
Patna High Court · AIR 1929 Patna 212
Penal Code, 1860 (IPC) — Section 114, 395, 458
High Courts27 Jul 1928
Ambika Bala Dasi Vs Gobind Naik and Others
Patna High Court · AIR 1928 Patna 567
Chotanagpur Tenancy Act, 1908 — Section 218, 218(2)
High Courts25 Jul 1928
Thakur Raghunandan Sahay Singh Vs Thakur Dripa Nath Sahai Singh
Patna High Court · AIR 1929 Patna 208 : 116 Ind. Cas. 781