High Courts24 Jul 1928
Matura Subba, Rao Vs Surendra Nath Sahu and Another
Patna High Court · AIR 1928 Patna 637
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,526 of 2,660
High Courts24 Jul 1928
Saleha Bibi Vs Amiruddin and Others
Patna High Court · AIR 1929 Patna 214
Bengal Tenancy Act, 1885 — Section 161
High Courts19 Jul 1928
Jagat Narain Lall Vs Emperor
Patna High Court · AIR 1929 Patna 10
Penal Code, 1860 (IPC) — Section 124A
High Courts17 Jul 1928
Kishan Gopal Marwari and Others Vs Emperor
Patna High Court · AIR 1929 Patna 44
Penal Code, 1860 (IPC) — Section 147, 426, 448
High Courts17 Jul 1928
Rattan Dhanuk and Others Vs Emperor
Patna High Court · AIR 1928 Patna 630
Evidence Act, 1872 — Section 133, 134Penal Code, 1860 (IPC) — Section 396
High Courts12 Jul 1928
Gobardhan Lal and Others Vs Sheo Narayan Sahu and Others
Patna High Court · AIR 1929 Patna 202
Guardians and Wards Act, 1890 — Section 31Specific Relief Act, 1877 — Section 21, 26
High Courts05 Jul 1928
Balmakund Sahay and Others Vs Bhagwat Narayan Singh
Patna High Court · AIR 1929 Patna 375
Chota Nagpur Encumbered Estates Act, 1876 — Section 12, 12(a)
High Courts05 Jul 1928
Muhammad Habibul Rahman Vs Sheonandan Singh and Others
Patna High Court · AIR 1928 Patna 552 : 111 Ind. Cas. 243
Contract Act, 1872 — Section 69Criminal Procedure Code, 1898 (CrPC) — Section 316, 65
High Courts03 Jul 1928
Mangobinda Sahu and Others Vs Satya Niranjan Chakraverty and Others
Patna High Court · AIR 1928 Patna 482
High Courts25 Jun 1928
Balmakund Lal and Others Vs Musammat Sohand Kueri and Others
Patna High Court · AIR 1929 Patna 164 : 119 Ind. Cas. 817
Specific Relief Act, 1963 — Section 41, 42
High Courts25 Jun 1928
Shafi Khan Vs Emperor
Patna High Court · AIR 1929 Patna 161
Penal Code, 1860 (IPC) — Section 147, 148, 302
High Courts22 Jun 1928
Sheodatt Roy Vs Emperor
Patna High Court · AIR 1929 Patna 64
Criminal Procedure Code, 1898 (CrPC) — Section 242, 342Motor Vehicles Act, 1988 — Section 16
High Courts22 Jun 1928
Baldeo Das Birla and Others Vs Lal Nilmani Nath Sahi Deo and Others
Patna High Court · AIR 1928 Patna 615
Chotanagpur Tenancy Act, 1908 — Section 208, 212, 214
High Courts18 Jun 1928
Ram Das Singh Vs Beni Deo
Patna High Court · 116 Ind. Cas. 41
Chota Nagpur Tenancy Act, 1808 — Section 47Santhal Parganas Settlement Regulations, 1872 — Section 27
High Courts15 Jun 1928
Ram Das Singh Vs Tanak Singh and Others
Patna High Court · AIR 1928 Patna 557
Civil Procedure Code, 1908 (CPC) — Section 11Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts15 Jun 1928
Doma Bhagat and Others Vs Raja Ram Singh and Others
Patna High Court · AIR 1929 Patna 22 : 115 Ind. Cas. 225
Land Registration Act, 1876 — Section 70, 72, 74
High Courts15 Jun 1928
Ram Das Singh Vs Tanak Singh and Others and Gorakh Singh and Others
Patna High Court · 111 Ind. Cas. 51
Civil Procedure Code, 1908 (CPC) — Section 11Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts14 Jun 1928
Muhammad Sayed Khan and Another Vs Abdul Gafoor and Others
Patna High Court · 115 Ind. Cas. 680
High Courts14 Jun 1928
Lal Singh Vs Arrah Municipality
Patna High Court · AIR 1928 Patna 506
Bihar and Orissa Municipal Act, 1922 — Section 259, 259(1), 263(1)
High Courts13 Jun 1928
Emperor Vs Vidyasagar Panda and Others
Patna High Court · AIR 1928 Patna 497
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 149, 306