High Courts13 Jun 1928
Badri Nath Upadhyaya and Others Vs Naresh Mohan Thakur and Others
Patna High Court · AIR 1929 Patna 369 : 119 Ind. Cas. 903
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,527 of 2,660
High Courts12 Jun 1928
Gobindjee Madhwajee and Co. Ltd. Vs C.J. Smith and Another
Patna High Court · AIR 1928 Patna 568
Negotiable Instruments Act, 1881 (NI) — Section 78
High Courts12 Jun 1928
Ram Khelawan Ugam Lal Vs Commissioner of Income Tax
Patna High Court · AIR 1928 Patna 529
Income Tax Act, 1922 — Section 22(2), 22(4)
High Courts08 Jun 1928
Mt. Jugesri Kuer Vs Aftab Chand
Patna High Court · AIR 1928 Patna 582
Transfer of Property Act, 1882 — Section 83
High Courts08 Jun 1928
Nand Ram Chotay Lal Vs Mahadeo Lal
Patna High Court · AIR 1928 Patna 640
Civil Procedure Code, 1908 (CPC) — Section 22, 23
High Courts07 Jun 1928
Mahabir Das Vs Jamuna Prasad Sahu and Others
Patna High Court · AIR 1928 Patna 543
Guardians and Wards Act, 1890 — Section 29, 31
High Courts05 Jun 1928
Urmila Dasi and Another Vs Tata Iron Steel Co. Ltd.
Patna High Court · AIR 1928 Patna 508
Workmens Compensation Act, 1923 — Section 30
High Courts04 Jun 1928
Sir Hari Ram Goenka and Others Vs Lachmi Singh and Others
Patna High Court · AIR 1928 Patna 537
High Courts30 May 1928
Chhathi Lal Sah Kalwar Vs Bindeshwai Prasad Sahu and Others
Patna High Court · AIR 1929 Patna 605 : 120 Ind. Cas. 32
Transfer of Property Act, 1882 — Section 58, 68, 98
High Courts29 May 1928
Dhaneshwar Sahu Vs Ramrup Gir and Others
Patna High Court · AIR 1928 Patna 426 : 111 Ind. Cas. 482
Evidence Act, 1872 — Section 91Stamp Act, 1899 — Section 35, 36
High Courts29 May 1928
Lala Hira Lal Vs Munshi Jagatpati Sahai
Patna High Court · AIR 1928 Patna 600 : 111 Ind. Cas. 797
Evidence Act, 1872 — Section 114
High Courts28 May 1928
Ganga Patra Vs Emperor
Patna High Court · AIR 1928 Patna 481
Evidence Act, 1872 — Section 50Penal Code, 1860 (IPC) — Section 497
High Courts25 May 1928
Nathuni Sahu and Others Vs Bhagwan Gir and Others
Patna High Court · AIR 1928 Patna 436 : 115 Ind. Cas. 235
High Courts23 May 1928
Chepa Mahton and Others Vs Emperor
Patna High Court · AIR 1928 Patna 550
Criminal Procedure Code, 1898 (CrPC) — Section 100Penal Code, 1860 (IPC) — Section 225B, 353
High Courts22 May 1928
Harlal Chaubey and Others Vs Rameshwar Narayan Singh
Patna High Court · 119 Ind. Cas. 894
Bengal Tenancy Act, 1885 — Section 88Chotanagpur Tenancy Act, 1908 — Section 208, 214
High Courts11 May 1928
Ganga Singh Vs Sheo Prasad
Patna High Court · AIR 1929 Patna 36 : 119 Ind. Cas. 890
Limitation Act, 1963 — Section 15
High Courts10 May 1928
Musammat Chander Kala Kuer Vs Musammat Dulhin Raja Kuer
Patna High Court · AIR 1929 Patna 31 : 119 Ind. Cas. 900
High Courts09 May 1928
Lachman Mahton Vs Lalu Mahton and Others
Patna High Court · AIR 1928 Patna 515
Chotanagpur Tenancy Act, 1908 — Section 139, 139(6)