High Courts27 Mar 1928
Ramphal Singh and Another Vs Lalji Singh and Others
Patna High Court · AIR 1928 Patna 409
Estates Partition Act, 1897 — Section 81
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,529 of 2,660
High Courts27 Mar 1928
Raghunandan Prasad Singh and Another Vs Kumar Ghanand Singh
Patna High Court · AIR 1928 Patna 502
Civil Procedure Code, 1908 (CPC) — Section 144, 47
High Courts26 Mar 1928
Chandra Dip Rai and Others Vs Ramanand Thakur and Others
Patna High Court · AIR 1928 Patna 653
High Courts21 Mar 1928
Rang Raj Singh Vs Sheonarain Lal and Others
Patna High Court · AIR 1928 Patna 398
High Courts21 Mar 1928
Lalji Singh and Others Vs Nawab Chowdhary and Others
Patna High Court · AIR 1928 Patna 652
Registration Act, 1908 — Section 2
High Courts21 Mar 1928
Sri Krishna Sinha and others Vs Emperor
Patna High Court · (1928) 03 PAT CK 0003
High Courts20 Mar 1928
Hari Ram and Another Vs Fori Ram and Others
Patna High Court · AIR 1928 Patna 555
High Courts17 Mar 1928
Murat Singh Vs Pheku Singh
Patna High Court · AIR 1928 Patna 587
Transfer of Property Act, 1882 — Section 100, 6
High Courts16 Mar 1928
Emperor Vs Fakira Mahanti
Patna High Court · AIR 1928 Patna 567(1)
Bihar and Orissa Excise Act, 1915 — Section 47
High Courts16 Mar 1928
Wazir Kunjra Vs Emperor
Patna High Court · AIR 1929 Patna 139 : 116 Ind. Cas. 768
Criminal Procedure Code, 1898 (CrPC) — Section 326, 417, 438, 439Penal Code, 1860 (IPC) — Section 148, 326
High Courts14 Mar 1928
Maharajadhiraj of Darbhanga Vs The Commissioner of Income Tax
Patna High Court · AIR 1928 Patna 468 : 111 Ind. Cas. 638
Income Tax Act, 1922 — Section 66(3)
High Courts13 Mar 1928
Kuldip Mahto Vs Muhammad Hashim and Others
Patna High Court · AIR 1928 Patna 396
High Courts13 Mar 1928
Mt. Bibi Fatma and Others Vs Abdul Karim and Others
Patna High Court · AIR 1928 Patna 539
Evidence Act, 1872 — Section 32(5), 32(6), 50
High Courts12 Mar 1928
Beas Singh and Others Vs Baldeo Pathak and Others
Patna High Court · AIR 1928 Patna 343
Partition Act, 1893 — Section 7
High Courts12 Mar 1928
Kishori Jha and Another Vs Anand Kishore Jha
Patna High Court · AIR 1930 Patna 162(1)
Criminal Procedure Code, 1898 (CrPC) — Section 144, 144(4), 439
High Courts02 Mar 1928
Damodar Prasad Tewari Vs Lachimi Prasad Singh and Others
Patna High Court · AIR 1928 Patna 354
Transfer of Property Act, 1882 — Section 106
High Courts29 Feb 1928
Deo Narayan, Singh and Others Vs Dwarka, Prasad Singh and Others
Patna High Court · AIR 1928 Patna 429
Bengal Tenancy Act, 1885 — Section 30B, 50Evidence Act, 1872 — Section 32
High Courts29 Feb 1928
Ramasray Ahir and Others Vs Emperor
Patna High Court · AIR 1928 Patna 454
Penal Code, 1860 (IPC) — Section 147, 353
High Courts29 Feb 1928
Deonarayan Singh and Others Vs Dwarka Prasad Singh and Others
Patna High Court · 109 Ind. Cas. 136
Evidence Act, 1872 — Section 32, 34
High Courts28 Feb 1928
Purnendu Narain Singh Vs Makhan Lal Marwari and Others
Patna High Court · AIR 1928 Patna 457
Encumbered Estates Act, 1934 — Section 3