High Courts01 Dec 1928
Hafiz Zeyauddin and others Vs Jagdeo Singh and others
Patna High Court · (1928) 12 PAT CK 0028
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,524 of 2,660
High Courts01 Dec 1928
Raja Joyti Prasad Singh Deo Bahadur Vs Chota Nagpur Banking Association and Others
Patna High Court · 115 Ind. Cas. 558
High Courts01 Dec 1928
Jyoti Prasad Singh Deo Bahadur Vs Chota Nagpur Banking Association and Others
Patna High Court · AIR 1929 Patna 193
High Courts29 Nov 1928
Sadhuprasad Bidyadhar Mahapatra and Another Vs Harikrishna Panda and Others
Patna High Court · AIR 1929 Patna 94 : 115 Ind. Cas. 552
Limitation Act, 1963 — Article 132
High Courts23 Nov 1928
Amanat Ali Vs Emperor
Patna High Court · AIR 1929 Patna 67 : 115 Ind. Cas. 545
Criminal Procedure Code, 1898 (CrPC) — Section 107, 115, 145, 197
High Courts21 Nov 1928
Basudeo Pande and Others Vs Nirmal Kumar and Others
Patna High Court · AIR 1930 Patna 355
Bengal Tenancy Act, 1885 — Section 148A
High Courts20 Nov 1928
Khurkhur Lohar Vs Emperor
Patna High Court · AIR 1929 Patna 518
Penal Code, 1860 (IPC) — Section 302, 304
High Courts20 Nov 1928
Rahim Mian Vs Emperor
Patna High Court · AIR 1929 Patna 113 : 116 Ind. Cas. 48
Penal Code, 1860 (IPC) — Section 278
High Courts20 Nov 1928
Durga Missir Vs Baijnath Saran and Others
Patna High Court · AIR 1929 Patna 325
High Courts18 Nov 1928
Girwal Raut Vs Bigu Raut and Others
Patna High Court · 123 Ind. Cas. 415
Limitation Act, 1963 — Article 182
High Courts09 Nov 1928Dismissed
Gosaindas Baistab Vs Golap Singh
Patna High Court · (1928) 11 PAT CK 0018
High Courts09 Nov 1928
Baliram Prasad Vs Harnandan Rai
Patna High Court · AIR 1929 Patna 357
Bengal Tenancy Act, 1885 — Section 167Land Registration Act, 1876 — Section 3(4), 3(8)
High Courts09 Nov 1928
Loki Gope and Others Vs Ramanandan Prasad Singh
Patna High Court · AIR 1929 Patna 287
Bengal Tenancy Act, 1885 — Section 103
High Courts09 Nov 1928
Kali Charan Sahu Vs Jaldhari Raut and Another
Patna High Court · AIR 1929 Patna 98 : 115 Ind. Cas. 674
High Courts07 Nov 1928
Sheogobind Ram Barai and Another Vs Anwar Ali and Another
Patna High Court · AIR 1929 Patna 305 : 116 Ind. Cas. 779
Transfer of Property Act, 1882 — Section 41
High Courts05 Nov 1928
Bhubaneshwari Kuer Vs Gopal Saran Narayan Singh
Patna High Court · AIR 1929 Patna 331
High Courts05 Nov 1928
Manglu Sahu and Others Vs Ramdhani Tamboli
Patna High Court · AIR 1929 Patna 93
Criminal Procedure Code, 1898 (CrPC) — Section 145, 148
High Courts01 Nov 1928
Ramjas Marwari and Others Vs Baruni Mahton and Others
Patna High Court · 116 Ind. Cas. 524a
High Courts01 Nov 1928
Ranjit Singh and Others Vs Jhori Singh
Patna High Court · AIR 1929 Patna 601 : 119 Ind. Cas. 906
Criminal Procedure Code, 1898 (CrPC) — Section 145Evidence Act, 1872 — Section 110Specific Relief Act, 1963 — Section 9