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Patna High Court judgments

53,185 judgments · page 2,523 of 2,660

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High Courts18 Dec 1928

Shaikh Abdul and Another Vs Emperor

Patna High Court · 115 Ind. Cas. 684

Criminal Procedure Code, 1898 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 143, 144, 370, 379
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High Courts18 Dec 1928

Abdul and Another Vs Emperor

Patna High Court · AIR 1929 Patna 86

Criminal Procedure Code, 1898 (CrPC) — Section 115Penal Code, 1860 (IPC) — Section 144, 379
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High Courts17 Dec 1928

Mufti Reazuddin and Others Vs Maheshanand and Others

Patna High Court · AIR 1929 Patna 529

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
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High Courts15 Dec 1928

Maharaj Bahadur Singh Vs Raja Prithichand Lal and Others

Patna High Court · AIR 1929 Patna 427 : 119 Ind. Cas. 78

Civil Procedure Code, 1908 (CPC) — Section 115, 92Government of India Act, 1935 — Section 107
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High Courts14 Dec 1928

Enayat Khan and Others Vs Rai Bepin Behari Bose and Others

Patna High Court · AIR 1929 Patna 177 : 115 Ind. Cas. 195

Bengal Tenancy Act, 1885 — Section 110, 40, 40(5)
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High Courts14 Dec 1928

Mohammad Yunus and Others Vs Bansi Rai

Patna High Court · AIR 1930 Patna 379

Bengal Tenancy Act, 1885 — Section 115, 4(3)(a)
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High Courts13 Dec 1928

Muhammad Ibrahim and Others Vs Bibi Mariam

Patna High Court · AIR 1929 Patna 410

Evidence Act, 1872 — Section 91Registration Act, 1908 — Section 17
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High Courts12 Dec 1928

T.H. Burnett and Others Vs W.H. Burton and Others

Patna High Court · AIR 1929 Patna 110 : 116 Ind. Cas. 523a

Bengal Cess Act, 1880 — Section 6
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High Courts12 Dec 1928

Kamakhaya Narayan Singh Vs Akloo Singh

Patna High Court · AIR 1929 Patna 368

Limitation Act, 1963 — Article 178, 181
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High Courts11 Dec 1928

Jagdish Narain Singh Vs M.T. Ramsakal Kuer and Others

Patna High Court · AIR 1929 Patna 97

Bankruptcy Act, 1914 — Section 47(1)Civil Procedure Code, 1908 (CPC) — Section 60Provincial Insolvency Act, 1920 — Section 28(4)
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High Courts10 Dec 1928

Shiva Shankar Prasad Pande Vs Kali Ojha and Others

Patna High Court · AIR 1929 Patna 392

Bengal Tenancy Act, 1885 — Section 116, 6
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High Courts07 Dec 1928

Bimbadhar Panda Vs Abdul Zalil and Others

Patna High Court · AIR 1929 Patna 200

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High Courts07 Dec 1928

Kelu Patra and Others Vs Iswar Parida and Others

Patna High Court · AIR 1929 Patna 404 : 119 Ind. Cas. 401

Criminal Procedure Code, 1898 (CrPC) — Section 145, 438
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High Courts06 Dec 1928

Jagannath Das Vs Chamu Raghunath Khuntia

Patna High Court · AIR 1929 Patna 407 : 119 Ind. Cas. 411

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High Courts05 Dec 1928

Biswanath Singh and Another Vs The Kayastha Trading and Banking Corporation, Limited

Patna High Court · AIR 1929 Patna 422 : 119 Ind. Cas. 405

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High Courts05 Dec 1928

Sourendra Mohan Singh and Others Vs Kunjbihari Lal Mander and Others

Patna High Court · AIR 1929 Patna 222 : 116 Ind. Cas. 518

Transfer of Property Act, 1882 — Section 83
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High Courts04 Dec 1928

Umakanta Das Bairiganjan Bhuyan Mahapatra Vs Biswambhar Das Mahapatra

Patna High Court · AIR 1929 Patna 401

Registration Act, 1908 — Section 42
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High Courts04 Dec 1928

Kamakhya Narayan Singh Vs Bechu Singh and Another

Patna High Court · AIR 1929 Patna 68 : 115 Ind. Cas. 554

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High Courts04 Dec 1928

Ramchandra Padhi Vs Emperor

Patna High Court · AIR 1929 Patna 367

Criminal Procedure Code, 1898 (CrPC) — Section 476BPenal Code, 1860 (IPC) — Section 199
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High Courts04 Dec 1928

Nasiruddin and Another Vs Deokali and Others

Patna High Court · AIR 1929 Patna 124

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