High Courts05 Jan 1934
Sheodahin Tiwari Vs Ramjanam Tiwari
Patna High Court · AIR 1934 Patna 202 : 148 Ind. Cas. 549
Civil Procedure Code, 1908 (CPC) — Section 151, 47
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,469 of 2,660
High Courts05 Jan 1934
Krishna Prasad Vs Pratap Narayan
Patna High Court · AIR 1934 Patna 608
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts04 Jan 1934
Santokhi Misser and Another Vs Siro Jha and Others
Patna High Court · AIR 1934 Patna 301 : 151 Ind. Cas. 55
Transfer of Property Act, 1882 — Section 53, 54
High Courts04 Jan 1934
Sapneswar Pati and Others Vs Brundaban Panda and Others
Patna High Court · 148 Ind. Cas. 429
High Courts03 Jan 1934
Ramhary Pal and Others Vs Nidhi Mahanti and Others
Patna High Court · AIR 1934 Patna 420
Limitation Act, 1963 — Section 2, 2(5), 26
High Courts03 Jan 1934
Kunja Behari Das and Others Vs Chintamoni Das and Others
Patna High Court · AIR 1934 Patna 425
Civil Procedure Code, 1908 (CPC) — Section 88Hindu Law of Inheritance (Amendment) Act, 1929 — Section 2
High Courts03 Jan 1934
Lachminarayan Tekriwala and Others Vs Jogesh Chandra Lahare and Another
Patna High Court · AIR 1934 Patna 266
Limitation Act, 1963 — Section 12(2), 3
High Courts03 Jan 1934
Rasananda Rath Vs Ratha Sahu
Patna High Court · AIR 1935 Patna 122 : 148 Ind. Cas. 334
High Courts03 Jan 1934
Ishwari Prasad Singh and Others Vs Raghubans Lal and Others
Patna High Court · AIR 1934 Patna 225
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts03 Jan 1934
Kunja Behary Das and Others Vs Chintamoni Das and Others
Patna High Court · 148 Ind. Cas. 347
Hindu Law of Inheritance (Amendment) Act, 1929 — Section 2
High Courts02 Jan 1934
Bhekdhari Mahton Vs Radhika Koer
Patna High Court · AIR 1934 Patna 648
Public Demands Recovery Act — Section 7, 8Transfer of Property Act, 1882 — Section 100
High Courts02 Jan 1934
Bimbadhar Patra and Another Vs Bhobani Behera
Patna High Court · AIR 1935 Patna 119 : 148 Ind. Cas. 329
High Courts02 Jan 1934
Mt. Prabhawati Kuar Vs Phulmani Bibi
Patna High Court · AIR 1928 Patna 145
Limitation Act, 1963 — Article 182
High Courts22 Dec 1933
Rameshwar Narain Singh Vs Pani Ram Modi and Others
Patna High Court · AIR 1934 Patna 217
Encumbered Estates Act, 1934 — Section 16, 5Transfer of Property Act, 1882 — Section 58
High Courts22 Dec 1933
Birendra Keshri Prasad and Narain Sahee Vs Bahuria Saraswati Kuer and Others
Patna High Court · AIR 1934 Patna 612
Transfer of Property Act, 1882 — Section 123, 95
High Courts21 Dec 1933
Narayan Jha Narone and Others Vs Jogni Prasad Jha and Others
Patna High Court · AIR 1934 Patna 184
Sonthal Parganas Act, 1855 — Section 2Suits Valuation Act, 1887 — Section 11
High Courts21 Dec 1933
Mt. Ramjhari Kuer and Others Vs Sheonarain Singh and Others
Patna High Court · AIR 1934 Patna 609
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 26
High Courts21 Dec 1933
Alauddin Ahmad Vs Aziz Ahmad and Others
Patna High Court · AIR 1934 Patna 369
Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 107, 116
High Courts21 Dec 1933
COMMISSIONER OF Income Tax, BIHAR AND ORISSA Vs SIR KAMESHWAR SINGH (MAHARAJA OF DARBHANGA.).
Patna High Court · (1934) 2 ITR 107
Income Tax Act, 1961 — Section 2, 4, 66
High Courts21 Dec 1933
Nilmoni Dora Vs Ripumandan Gountia
Patna High Court · AIR 1934 Patna 426
Civil Procedure Code, 1908 (CPC) — Section 47