High Courts06 Dec 1933
Jangli Mian Vs Emperor
Patna High Court · 148 Ind. Cas. 791
Penal Code, 1860 (IPC) — Section 111, 356, 366
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,471 of 2,660
High Courts05 Dec 1933
Deonarain Singh Vs Emperor
Patna High Court · AIR 1934 Patna 132 : 148 Ind. Cas. 519
Criminal Procedure Code, 1898 (CrPC) — Section 222Penal Code, 1860 (IPC) — Section 408
High Courts05 Dec 1933
Emperor Vs Guru Prasad Mukhtar
Patna High Court · AIR 1934 Patna 142
Criminal Procedure Code, 1898 (CrPC) — Section 107Legal Practitioners Act, 1879 — Section 14
High Courts04 Dec 1933
Musammat Bibi Fasiunnissa Vs Mangra Dhobi and Others
Patna High Court · AIR 1934 Patna 121 : 148 Ind. Cas. 757
Chotanagpur Tenancy Act, 1908 — Section 177
High Courts02 Dec 1933
Mohendra Nath Sahu Vs Emperor
Patna High Court · 148 Ind. Cas. 437
Criminal Procedure Code, 1898 (CrPC) — Section 193, 195, 403Penal Code, 1860 (IPC) — Section 182
High Courts01 Dec 1933
Mt. Chanda Bibi Vs Mohanram Sahu and Others
Patna High Court · AIR 1934 Patna 134
Transfer of Property Act, 1882 — Section 101, 8
High Courts01 Dec 1933
Bala Bux and Others Vs Nath Mull and Others
Patna High Court · AIR 1934 Patna 578
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6Limitation Act, 1963 — Article 116
High Courts29 Nov 1933
COMMISSIONER OF Income Tax, BIHAR and ORISSA Vs MANAGER OF KATRAS ENCUMBERED ESTATE.
Patna High Court · (1934) 2 ITR 100
Income Tax Act, 1961 — Section 66
High Courts29 Nov 1933
Commissioner of Income Tax Vs Manager of Katras Encumbered Estate
Patna High Court · (1933) 11 PAT CK 0017
Income Tax Act, 1961 — Section 66
High Courts23 Nov 1933
E.U.K. Guthrie (Or Sen) and Another Vs Emperor
Patna High Court · AIR 1934 Patna 200 : 148 Ind. Cas. 933
Criminal Procedure Code, 1898 (CrPC) — Section 275Penal Code, 1860 (IPC) — Section 275, 4, 419, 446, 500
High Courts22 Nov 1933
Lalji Singh and Others Vs Ramrup Singh and Another
Patna High Court · AIR 1934 Patna 148
Criminal Procedure Code, 1898 (CrPC) — Section 145Limitation Act, 1963 — Article 116, 97
High Courts21 Nov 1933
Mohammad Waliur Rahman Vs Mt. Sita Kuer and Others
Patna High Court · AIR 1934 Patna 123
Bengal Tenancy Act, 1885 — Section 30(b), 60Land Registration Act, 1876 — Section 78
High Courts21 Nov 1933
Musammat Berunika Kuer Vs Francis Thakur
Patna High Court · AIR 1934 Patna 119 : 148 Ind. Cas. 905
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 95
High Courts21 Nov 1933
Fazilat Hussain and Others Vs Ramkhelawan Koeri
Patna High Court · AIR 1934 Patna 282
High Courts21 Nov 1933
Pathal Singh and Others Vs Sheobachan Singh and Others
Patna High Court · AIR 1934 Patna 283
High Courts21 Nov 1933
Ram Prasad Singh Vs Mohan Mandal and Others
Patna High Court · AIR 1934 Patna 524
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts20 Nov 1933
Ramkishoon Pershad @ Bacha Babu Vs Emperor
Patna High Court · AIR 1934 Patna 232 : 148 Ind. Cas. 990
Criminal Procedure Code, 1898 (CrPC) — Section 222, 231, 234, 235, 409Penal Code, 1860 (IPC) — Section 222, 233, 234, 235, 236
High Courts20 Nov 1933
Kedar Nath Sahay Vs Emperor
Patna High Court · AIR 1934 Patna 114
Criminal Procedure Code, 1898 (CrPC) — Section 192Penal Code, 1860 (IPC) — Section 420