High Courts30 Oct 1933
Mt. Rajmani Bibi and Others Vs Baldeo Das
Patna High Court · AIR 1934 Patna 244
Limitation Act, 1963 — Article 116, 20
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,473 of 2,660
High Courts30 Oct 1933
Amulay Krishna Ghosh Vs Putumani Debi and Another
Patna High Court · 151 Ind. Cas. 962
Bengal Tenancy Act, 1885 — Section 60, 65
High Courts30 Oct 1933
Sheopal Singh Vs Mahendra Narain Singh and Others
Patna High Court · AIR 1934 Patna 55
Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 193
High Courts27 Oct 1933Dismissed
Bama Charan Gorain Vs Gobindaram Marwari
Patna High Court · (1933) 10 PAT CK 0030
High Courts26 Oct 1933
Ram Chalitra Thakur and Others Vs Shivanandan Thakur and Others
Patna High Court · AIR 1934 Patna 67
Transfer of Property Act, 1882 — Section 41
High Courts26 Oct 1933
Madholal Vs Shamlal and Others
Patna High Court · 151 Ind. Cas. 753
Provincial Small Cause Courts Act, 1887 — Section 19, 23, 25
High Courts26 Oct 1933
Lambodar Chakrarvarti Vs Kedar Manjhi and Others
Patna High Court · AIR 1934 Patna 239 : 151 Ind. Cas. 144
Chotanagpur Tenancy Act, 1908 — Section 79
High Courts26 Oct 1933
Rameswar Lal Jhunjhunwala and others Vs Sidique Mian
Patna High Court · (1933) 10 PAT CK 0033
High Courts25 Oct 1933
Gajadhar Tewari and Others Vs Nand Lal Pande and Others
Patna High Court · AIR 1934 Patna 55(1)
Evidence Act, 1872 — Section 145, 167
High Courts25 Oct 1933
Baijnath Mandar and Others Vs Ram Adhin Ray and Others
Patna High Court · AIR 1934 Patna 64
High Courts25 Oct 1933
Sukhari Khalifa Vs Rajab Ali and Another
Patna High Court · AIR 1934 Patna 109
Civil Procedure Code, 1908 (CPC) — Section 144, 144(2)
High Courts24 Oct 1933
Sitaram Sham Narayan Firm Vs Iswari Charan Sarangi and Others
Patna High Court · AIR 1934 Patna 57
High Courts24 Oct 1933
Niranjan Chakravarti and Others Vs Mukunda Mohan and Others
Patna High Court · AIR 1934 Patna 53
Bengal Tenancy Act, 1885 — Section 40Chotanagpur Tenancy Act, 1908 — Section 46Evidence Act, 1872 — Section 116
High Courts24 Oct 1933
Ram Prasad Potedar Vs Ram Narain Singh and Others
Patna High Court · AIR 1934 Patna 18
High Courts23 Oct 1933
Chethru Singh and Others Vs Babuji Issar and Others
Patna High Court · AIR 1934 Patna 228
High Courts23 Oct 1933
Musammat Jaleshwar Kuer Vs Sheonarain Sah and Others
Patna High Court · AIR 1934 Patna 1 : 148 Ind. Cas. 23
High Courts23 Oct 1933
Gokhul Bihari Pande and Another Vs Khijhu Rai
Patna High Court · AIR 1934 Patna 43
Contract Act, 1872 — Section 43Provincial Small Cause Courts Act, 1887 — Section 25
High Courts17 Oct 1933
Jamuna Das Vs Baijnath Prasad and Another
Patna High Court · AIR 1934 Patna 9
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts17 Oct 1933
Ram Singh and Another Vs Ram Bahadur Singh
Patna High Court · AIR 1934 Patna 60
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(b)