High Courts17 Oct 1933
Traders Co-operative Bank Ltd. Vs A.K. Mallick and Others
Patna High Court · AIR 1934 Patna 52(1)
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,474 of 2,660
High Courts17 Oct 1933
Ramnandan Prasad Singh Vs Ram Das and Others
Patna High Court · AIR 1934 Patna 70
Contract Act, 1872 — Section 69, 70
High Courts16 Oct 1933
Nanhu Prasad Singh Vs Nandan Missir and Others
Patna High Court · AIR 1934 Patna 246
High Courts16 Oct 1933
Pikhesar Nath Tewari and Others Vs Janakdeo Nath Tewari and Others
Patna High Court · AIR 1934 Patna 4
High Courts16 Oct 1933
Sheikh Gulzar Vs Emperor
Patna High Court · AIR 1934 Patna 214 : 151 Ind. Cas. 361
High Courts16 Oct 1933
Mrs. V.J. Abbotsford Vs Mr. K.J. Abbotsford and Others
Patna High Court · AIR 1934 Patna 38
Divorce Act, 1869 — Section 14, 17, 7
High Courts13 Oct 1933
Mukha Rai and Others Vs Nirmal Kumar and Others
Patna High Court · AIR 1934 Patna 5 : 148 Ind. Cas. 203
Bengal Tenancy Act, 1885 — Section 32(a)
High Courts13 Oct 1933
Jagarnath Saran Singh Vs Biswa Mohan Kumar and Others
Patna High Court · AIR 1934 Patna 2
High Courts13 Oct 1933
Nand Lal Das Vs Manrup Mahton and Another
Patna High Court · 151 Ind. Cas. 947
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 25, 151
High Courts13 Oct 1933
Anantpal Ram Pande and Others Vs Kumar Kamakhya Narain Singh
Patna High Court · AIR 1934 Patna 24
Chotanagpur Tenancy Act, 1908 — Section 3(24)
High Courts13 Oct 1933
Basudeo Misir Vs Mt. Paudharo Kuar and Another
Patna High Court · AIR 1934 Patna 41
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(m), 151
High Courts12 Oct 1933
Ram Kishun Prasad Vs Ram Narain Prasad
Patna High Court · AIR 1934 Patna 14
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts12 Oct 1933
Shamu Bhagat and Others Vs Ram Das Bhagat and Another
Patna High Court · AIR 1934 Patna 31
High Courts12 Oct 1933
Mt. Jasoda Kuer Vs Punit Singh and Others
Patna High Court · AIR 1934 Patna 48
High Courts11 Oct 1933
Bansidhar Podda Vs Commissioner of Income Tax
Patna High Court · AIR 1934 Patna 46
Income Tax Act, 1961 — Section 66(3)
High Courts11 Oct 1933
Balgobind Jha and Others Vs Loknath Jha and Others
Patna High Court · AIR 1934 Patna 30 : 148 Ind. Cas. 498
High Courts11 Oct 1933
BANSIDAR PODDA Vs COMMISSIONER OF Income Tax, BIHAR and ORISSA.
Patna High Court · (1934) 2 ITR 20
Income Tax Act, 1961 — Section 33, 66
High Courts11 Oct 1933
Habibun Nabi and Another Vs Baldeo Narayan Singh and Others
Patna High Court · AIR 1934 Patna 16
Contract Act, 1872 — Section 74
High Courts11 Oct 1933
Bansidar Podda Vs Commissioner of Income Tax
Patna High Court · (1933) 10 PAT CK 0016
Income Tax Act, 1961 — Section 33, 66