High Courts21 Dec 1933
Suraj Narain Prasad Singh and Others Vs Emperor
Patna High Court · AIR 1934 Patna 181 : 148 Ind. Cas. 321
Criminal Procedure Code, 1898 (CrPC) — Section 250, 386, 423, 439, 87
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,470 of 2,660
High Courts21 Dec 1933
Mt. Urehan Kuer Vs Mt. Kabutri
Patna High Court · AIR 1934 Patna 204
Court Fees Act, 1870 — Section 7(iv)
High Courts21 Dec 1933
Mahadeo Prasad Singh and Others Vs Jagarnath Prasad and Others
Patna High Court · AIR 1934 Patna 173
Estates Partition Act, 1897 — Section 4, 7, 99
High Courts20 Dec 1933
Harekrishna Mallik and Others Vs Narsingh Das and Others
Patna High Court · 148 Ind. Cas. 333
Contract Act, 1872 — Section 263
High Courts20 Dec 1933
Krityanand Singh and Others Vs Dinu Manjhi and Others
Patna High Court · AIR 1934 Patna 234
Court Fees Act, 1870 — Section 7(4)(c)
High Courts20 Dec 1933
Ram Kishore Pande Vs Jagarnath Rai and Others
Patna High Court · AIR 1934 Patna 307 : 151 Ind. Cas. 255
High Courts15 Dec 1933
Mt. Jagtaram Kuer Vs Mt. Munder Kuer
Patna High Court · AIR 1934 Patna 240
Civil Procedure Code, 1908 (CPC) — Section 47Suits Valuation Act, 1887 — Section 11
High Courts15 Dec 1933
Mt. Lila Kuar Vs Bisunath Prasad Singh and Another
Patna High Court · AIR 1934 Patna 211
High Courts14 Dec 1933
Narsingh Sahay Vs Sheoparasan Singh and Others
Patna High Court · AIR 1934 Patna 176
High Courts14 Dec 1933
Nityanand Sahu Vs Radhacharan Sahu and Others
Patna High Court · 148 Ind. Cas. 434
Contract Act, 1872 — Section 132, 43
High Courts14 Dec 1933
Srikant Das and Another Vs Emperor
Patna High Court · AIR 1934 Patna 256
Police Act, 1949 — Section 4
High Courts13 Dec 1933
Srimati Haridasi Ghosh Vs Motihari Town Co-Operative Society
Patna High Court · 148 Ind. Cas. 730
Civil Procedure Code, 1908 (CPC) — Section 103
High Courts12 Dec 1933
Hargobind Rai and Others Vs Dulhin Sanichra Kuer
Patna High Court · AIR 1934 Patna 146 : 148 Ind. Cas. 572
High Courts12 Dec 1933
Mt. Khodaijatul Kubra Vs Damodar Prasad and Others
Patna High Court · AIR 1934 Patna 188
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts12 Dec 1933
T. H. Bird and Others Vs Emperor
Patna High Court · 151 Ind. Cas. 844
Penal Code, 1860 (IPC) — Section 352, 39, 411, 418, 438
High Courts08 Dec 1933
Shaikh Elahi Nuksh Vs Mahasahay Tarak Nath Ghosh
Patna High Court · AIR 1934 Patna 300 : 148 Ind. Cas. 671
High Courts08 Dec 1933
Dhirnarain Chand and Others Vs Maharajadhiraj Kameshwar Singh Bahadur
Patna High Court · 148 Ind. Cas. 740
Civil Procedure Code, 1908 (CPC) — Section 103
High Courts08 Dec 1933
Tulsi Ahir and Others Vs Ram Das Sahu and Others
Patna High Court · AIR 1934 Patna 117
Bengal Tenancy Act, 1885 — Section 148A, 60
High Courts06 Dec 1933
Dhir Narayan Chand and Others Vs (Maharajadhiraj) Kamesahwar Singh Bahadur
Patna High Court · AIR 1934 Patna 167
Bengal Tenancy Act, 1885 — Section 103B, 104HCivil Procedure Code, 1908 (CPC) — Section 103