High Courts06 Feb 1934
Chintamoni Rout and Another Vs Sriram Chandra Kar
Patna High Court · AIR 1934 Patna 422
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,468 of 2,660
High Courts05 Feb 1934Allowed
Srikrishna Sahu and another Vs Dhirja Mahto and another
Patna High Court · (1934) 02 PAT CK 0005
High Courts02 Feb 1934
Sri Rai and Another Vs Sheobeni Misser
Patna High Court · AIR 1934 Patna 289
Limitation Act, 1963 — Article 182
High Courts02 Feb 1934
F.E. Chrestien Vs Jaideo Prasad Rai
Patna High Court · AIR 1934 Patna 274
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47
High Courts31 Jan 1934
Srimati Dulhin Phul Kuer Vs Titan Singh and Others
Patna High Court · 151 Ind. Cas. 614
Bengal Tenancy Act, 1885 — Section 102, 103B
High Courts31 Jan 1934
Dulhin Phulkuar Vs Titan Singh and Others
Patna High Court · AIR 1934 Patna 258
Bengal Tenancy Act, 1885 — Section 102, 103B, 193
High Courts29 Jan 1934
Muhammad Khalilur Hasan and Others Vs Janardan Prasad Singh and Others
Patna High Court · AIR 1934 Patna 264
High Courts24 Jan 1934
Deoraj Singh and Others Vs Ramjiwan Rai and Another
Patna High Court · AIR 1934 Patna 259
High Courts24 Jan 1934
Baramdeo Singh and Others Vs Lal Bahadur Sah
Patna High Court · AIR 1934 Patna 216
Presidency Small Cause Courts Act, 1882 — Section 25
High Courts23 Jan 1934
Juthan Tewari and Others Vs Parasnath Singh and Another
Patna High Court · AIR 1934 Patna 270 : 151 Ind. Cas. 70
Civil Procedure Code, 1908 (CPC) — Section 11, 13
High Courts22 Jan 1934
Jagdish Narain Vs Dhanushdhari Prasad
Patna High Court · AIR 1934 Patna 305
Criminal Procedure Code, 1898 (CrPC) — Section 143
High Courts15 Jan 1934
Radha Mohan Vs Mt. Wahidan
Patna High Court · AIR 1934 Patna 685
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 55, 64
High Courts11 Jan 1934
Musan Mahton and Others Vs Central Co-operative Bank and Others
Patna High Court · AIR 1934 Patna 290
Co-operative Societies Act, 1912 — Section 42(6)
High Courts11 Jan 1934
Chairman, Dhanbad Municipality Vs Janeswar Bhakat and Others
Patna High Court · AIR 1934 Patna 83 : 148 Ind. Cas. 918
Bihar and Orissa Municipal Act, 1922 — Section 82(1)(a), 86
High Courts10 Jan 1934
Jagdeo Singh and Others Vs Mahendra Singh
Patna High Court · AIR 1934 Patna 287
Bengal Tenancy Act, 1885 — Section 102, 103B
High Courts05 Jan 1934
Sheoprasad Sahu and Another Vs Deocharan Sahu and Others
Patna High Court · AIR 1934 Patna 212 : 151 Ind. Cas. 188
High Courts05 Jan 1934
Ramchandar Lal Vs Emperor
Patna High Court · AIR 1934 Patna 316(1)
Criminal Procedure Code, 1898 (CrPC) — Section 137
High Courts05 Jan 1934
(Mahant) Ram Prakash Das and Another Vs Banlcey Behari Lal and Others
Patna High Court · AIR 1934 Patna 394