High Courts13 Mar 1934
Saukhi Sah and Others Vs Mahamaya Prasad Singh and Others
Patna High Court · AIR 1934 Patna 518
Transfer of Property Act, 1882 — Section 52
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,467 of 2,660
High Courts12 Mar 1934
Gourchandra Choudhuri and others Vs Sarat Kumari Debi and another
Patna High Court · (1934) 03 PAT CK 0021
High Courts08 Mar 1934
Emperor Vs Lachman Gangota and Others
Patna High Court · AIR 1934 Patna 424
Penal Code, 1860 (IPC) — Section 120B, 395, 402
High Courts07 Mar 1934
Dhanu Mahton Vs Ajodhiya Prasad Singh and Others
Patna High Court · AIR 1934 Patna 327
Contract Act, 1872 — Section 69
High Courts07 Mar 1934
Abdul Latif Mian Vs Debi Mahton
Patna High Court · AIR 1934 Patna 495
Registration Act, 1908 — Section 17, 49Transfer of Property Act, 1882 — Section 100
High Courts05 Mar 1934
Kameshwar Singh Bahadur Vs Faturi Missra and Others
Patna High Court · AIR 1934 Patna 339
Limitation Act, 1963 — Article 142
High Courts27 Feb 1934
Nanhak Ahir and Others Vs Emperor
Patna High Court · AIR 1934 Patna 309
Penal Code, 1860 (IPC) — Section 109, 395
High Courts26 Feb 1934Dismissed
Deobans Singh and others Vs Bahuria Chandra Kali Kuer
Patna High Court · (1934) 02 PAT CK 0020
High Courts23 Feb 1934
Nabakishore Dutt Vs Jagannath Ramanuj Das and Another
Patna High Court · AIR 1934 Patna 435
High Courts23 Feb 1934
Susil Chandra Sen and Another Vs Gobind Chandra Das and Another
Patna High Court · AIR 1934 Patna 431
High Courts20 Feb 1934Dismissed
Jainty Central Colliery Ltd. and another Vs Jagdish Prasad Singh
Patna High Court · (1934) 02 PAT CK 0004
High Courts19 Feb 1934
Manu Khan Vs Rai Sahib Sunder Singh
Patna High Court · 151 Ind. Cas. 835
Criminal Procedure Code, 1898 (CrPC) — Section 144, 4
High Courts19 Feb 1934
Manu Khan Vs Sunder Singh
Patna High Court · AIR 1934 Patna 313
Bengal Perries Act, 1885 — Section 7Criminal Procedure Code, 1898 (CrPC) — Section 144(4)
High Courts16 Feb 1934
Firm Sri Niwas Ram Kumar Vs Raghunath Prasad Sah and Others
Patna High Court · AIR 1934 Patna 540
High Courts16 Feb 1934
Hardayan Dass Vs Jagarnath
Patna High Court · AIR 1934 Patna 526
Provincial Insolvency Act, 1920 — Section 6(c), 6(g)
High Courts15 Feb 1934
Jai Sahu Vs Hadibandhu Behera and Another
Patna High Court · AIR 1934 Patna 462
High Courts14 Feb 1934
Joykrushna Mahapatra and Others Vs Radhakrushna Mahapatra
Patna High Court · AIR 1934 Patna 433
Transfer of Property Act, 1882 — Section 68, 68(a), 68(b)
High Courts14 Feb 1934
Nalinikanta Mukerji Vs Gobinda Ramanuje Das
Patna High Court · AIR 1934 Patna 458
Civil Procedure Code, 1908 (CPC) — Section 103Limitation Act, 1963 — Section 18
High Courts09 Feb 1934
Nrisingha Charan Nandy Vs Rajniti Parsad Singh and Others
Patna High Court · AIR 1934 Patna 292
Civil Procedure Code, 1908 (CPC) — Section 1(3), 17
High Courts08 Feb 1934
Padma Charan Naik and Others Vs Asutosh Chandra Mitra and Others
Patna High Court · AIR 1934 Patna 439