High Courts07 Apr 1934
Lachmi Ojha Vs Ram Ran Bijay Prasad Singh and Others
Patna High Court · AIR 1934 Patna 336 : 151 Ind. Cas. 618
Bengal Tenancy Act, 1885 — Section 174
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,466 of 2,660
High Courts07 Apr 1934
(Mahtha) Madan Singh and Others Vs Kumar Kamakhya Narain Singh
Patna High Court · AIR 1934 Patna 380
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2(1)Limitation Act, 1963 — Article 181
High Courts06 Apr 1934
Chulhan Barai and Others Vs Mt. Akli Baraini
Patna High Court · AIR 1934 Patna 324
High Courts05 Apr 1934
Raghunath Rai Mahadeva Vs Jatan Ram Sheo Narain
Patna High Court · AIR 1934 Patna 345
High Courts04 Apr 1934
Ramnarain Prasad Vs Ram Kishun Prasad
Patna High Court · AIR 1934 Patna 354
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts04 Apr 1934
Peary Pasi Vs Gauri Lal and Another
Patna High Court · AIR 1934 Patna 382 : 151 Ind. Cas. 694
Negotiable Instruments Act, 1881 (NI) — Section 32, 46, 48, 50, 78Transfer of Property Act, 1882 — Section 137
High Courts04 Apr 1934
Bharath Mahton and Others Vs Mod Narayan Singh and Others
Patna High Court · AIR 1934 Patna 469
High Courts03 Apr 1934
Srikant Rai and Others Vs Sheolagan Ahir and Others
Patna High Court · AIR 1934 Patna 473
Bengal Tenancy Act, 1885 — Section 30(b), 38(a)
High Courts23 Mar 1934
Mukund Mahto and Others Vs Niranjan Chakravarty and Others
Patna High Court · AIR 1934 Patna 353 : 151 Ind. Cas. 107
Limitation Act, 1963 — Section 12, 29, 5
High Courts23 Mar 1934
In Re: S.P., a Pleader
Patna High Court · AIR 1934 Patna 352
Legal Practitioners Act, 1879 — Section 14
High Courts22 Mar 1934
Kali Charan Mahto and others Vs Emperor
Patna High Court · (1934) 03 PAT CK 0003
High Courts21 Mar 1934
Shyama Charan Bharthuar and Others Vs Emperor
Patna High Court · AIR 1934 Patna 330 : 151 Ind. Cas. 393
Arms Act, 1959 — Section 19, 20Criminal Procedure Code, 1898 (CrPC) — Section 106, 196, 240, 271, 342Evidence Act, 1872 — Section 24
High Courts21 Mar 1934
Monmohan Ray and Others Vs Punyabrata Das
Patna High Court · AIR 1934 Patna 427
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151, 47
High Courts21 Mar 1934
Fauzdar Chamar Vs Narendranath Jah
Patna High Court · AIR 1934 Patna 366
Criminal Procedure Code, 1898 (CrPC) — Section 476A, 476B
High Courts19 Mar 1934
Emperor Vs Rameshwar Binjhia
Patna High Court · AIR 1934 Patna 356
Criminal Procedure Code, 1898 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 302
High Courts19 Mar 1934
(Syed Shah) Mohamed Usman Ghani Vs Govt. of Bihar and Orrisa
Patna High Court · AIR 1934 Patna 320
Press (Emergency Powers) Act, 1931 — Section 23, 7(3)
High Courts19 Mar 1934
(Babu) Murali Manohar Prasad Vs Emperor
Patna High Court · AIR 1934 Patna 344
Press (Emergency Powers) Act, 1931 — Section 7(3)Press and Registration of Books Act, 1867 — Section 5
High Courts16 Mar 1934
Makhu Sahu and Another Vs Kamta Prasad Sahu and Others
Patna High Court · AIR 1934 Patna 341
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, 47
High Courts14 Mar 1934
Badruddin Khan Vs Bhagloo Koeri
Patna High Court · AIR 1934 Patna 555
Evidence Act, 1872 — Section 116
High Courts14 Mar 1934Dismissed
Prabhu Dayal Vs Commissioners of Arrah Municipality and another
Patna High Court · (1934) 03 PAT CK 0007