High Courts25 Jul 1934
Banarsi Prasad Chaudhury Vs Kirtyanand Singh Bahadur and Others
Patna High Court · AIR 1934 Patna 532
Civil Procedure Code, 1908 (CPC) — Section 48
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,464 of 2,660
High Courts25 Jul 1934Allowed
F.A. McNaught Vs Mt. Saraswati Thakurain
Patna High Court · (1934) 07 PAT CK 0002
High Courts24 Jul 1934
Jamuna Singh Vs Laldhari Singh and Others
Patna High Court · AIR 1934 Patna 536
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 471
High Courts24 Jul 1934
Bhabesh Chandra Vs Emperor
Patna High Court · AIR 1934 Patna 575
Explosive Substances Act, 1908 — Section 4(b), 5Penal Code, 1860 (IPC) — Section 120B
High Courts23 Jul 1934
Barnabas Christian Vs Emperor
Patna High Court · AIR 1934 Patna 586
Criminal Procedure Code, 1898 (CrPC) — Section 30Penal Code, 1860 (IPC) — Section 395
High Courts20 Jul 1934
Uraon Bhumij Vs Emperor
Patna High Court · AIR 1934 Patna 588
Penal Code, 1860 (IPC) — Section 302, 304
High Courts19 Jul 1934
Bihari Lal Vs Rampirit Ram
Patna High Court · AIR 1934 Patna 522
Copyright Act, 1914 — Section 7, 7(b)
High Courts18 Jul 1934
Hichha Mali Vs Hira Mali
Patna High Court · AIR 1934 Patna 501 : 151 Ind. Cas. 938
Provincial Small Cause Courts Act, 1887 — Section 16
High Courts17 Jul 1934
Kunja Behari and Others Vs Mohit Singh and Others
Patna High Court · AIR 1934 Patna 531
High Courts13 Jul 1934
Sheo Singh and Others Vs Rasgit Singh and Others
Patna High Court · AIR 1934 Patna 582
Civil Procedure Code, 1908 (CPC) — Section 115, 151
High Courts10 Jul 1934
Asarfi Mander and Others Vs Karu Mander and Others
Patna High Court · 151 Ind. Cas. 921
High Courts10 Jul 1934
Jagarnath Prasad Bhagat and Others Vs Jamuna Prasad Singh and Others
Patna High Court · AIR 1934 Patna 493 : 151 Ind. Cas. 959
High Courts10 Jul 1934
Babu Lal Sao Vs Sheoratan Mahton
Patna High Court · AIR 1934 Patna 515
Estates Partition Act, 1897 — Section 25, 27, 29
High Courts06 Jul 1934
Mahabir Prasad and Others Vs Shivanandan Sahay and Others
Patna High Court · AIR 1934 Patna 514
Provincial Insolvency Act, 1920 — Section 28(2), 59
High Courts06 Jul 1934
Mukhram Pandey and Another Vs Arjun Missir and Others
Patna High Court · AIR 1934 Patna 511
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 63
High Courts05 Jul 1934
Sitaram Syam Narain Vs Iswari Charan Sarangi and Others
Patna High Court · AIR 1934 Patna 492 : 151 Ind. Cas. 942
Evidence Act, 1872 — Section 103
High Courts04 Jul 1934
Sundarji Shivji Vs Secretary of State
Patna High Court · 151 Ind. Cas. 995
Railways Act, 1989 — Section 55, 56, 77
High Courts04 Jul 1934
Sundarji Shivji Vs Secy. of State
Patna High Court · AIR 1934 Patna 507
Railways Act, 1890 — Section 55, 55(1)
High Courts03 Jul 1934
Durga Prasad and Another Vs Babu Sri Niwas Surekha and Others
Patna High Court · 151 Ind. Cas. 937