High Courts24 Sept 1936
Ramsagar Gope and Others Vs Emperor
Patna High Court · AIR 1936 Patna 622
Penal Code, 1860 (IPC) — Section 149, 302
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,434 of 2,660
High Courts23 Sept 1936
Jadunandan Jha Vs Emperor
Patna High Court · AIR 1937 Patna 317 : 169 Ind. Cas. 489
Penal Code, 1860 (IPC) — Section 107, 109, 111, 114, 144
High Courts23 Sept 1936
Sakhichand Kandu Vs Emperor
Patna High Court · AIR 1937 Patna 6
Penal Code, 1860 (IPC) — Section 182, 193
High Courts23 Sept 1936
Mt. Dulhin Shyam Sunder Koer Vs Mt. Sheorachan Kuer
Patna High Court · AIR 1937 Patna 235
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts22 Sept 1936
Sakaldeo Singh Vs Emperor
Patna High Court · AIR 1937 Patna 4
Penal Code, 1860 (IPC) — Section 64, 67, 70
High Courts22 Sept 1936
Bajrangi Raut and Others Vs Lala Janki Parshad
Patna High Court · AIR 1936 Patna 637
High Courts22 Sept 1936
Kumar Chowdhury Vs Emperor
Patna High Court · 170 Ind. Cas. 997
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 191, 193, 196, 197, 198
High Courts21 Sept 1936
Ramjank Patwa Vs Emperor
Patna High Court · AIR 1937 Patna 276
Public Gambling Act, 1867 — Section 11
High Courts21 Sept 1936
Elena Mary Grant Vs Norman Mating Grant
Patna High Court · AIR 1937 Patna 82
Matrimonial Causes Act, 1950 — Section 28
High Courts18 Sept 1936
Samarendra Kumar Chakarvarti and Another Vs Emperor
Patna High Court · AIR 1937 Patna 263
Penal Code, 1860 (IPC) — Section 109, 363, 366
High Courts18 Sept 1936
Krishna Kumar Chatterji Vs Mt. Jagpati Kuer and Others
Patna High Court · AIR 1937 Patna 73
Stamp Act, 1899 — Section 36
High Courts18 Sept 1936
Rani Chhater Kumari Debi Vs Bhagwati Prasad and Others
Patna High Court · AIR 1937 Patna 278 : 169 Ind. Cas. 72
Bengal Tenancy Act, 1885 — Section 170Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts18 Sept 1936
Sah Radha Krishna Vs Jamuna Prasad Singh and Others
Patna High Court · 170 Ind. Cas. 66
High Courts18 Sept 1936
Bipat Gope and Others Vs Emperor
Patna High Court · AIR 1937 Patna 369 : 169 Ind. Cas. 495
Criminal Procedure Code, 1898 (CrPC) — Section 282, 283, 374, 439Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 324
High Courts18 Sept 1936
Deodhari Koeri and others Vs Emperor
Patna High Court · (1936) 09 PAT CK 0013
High Courts17 Sept 1936
Chandreshwar Prasad Narain Singh and Another Vs Arunendra Mohan Ghose
Patna High Court · AIR 1936 Patna 626
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 406, 420
High Courts15 Sept 1936
(Sheikh) Ghasit Mian Vs Thakur Panchanan Singh and Others
Patna High Court · AIR 1937 Patna 58
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts15 Sept 1936
Shazad Khan and Others Vs Darbar Babu Kuchhi
Patna High Court · AIR 1937 Patna 16
Partnership Act, 1932 — Section 69, 74(b)
High Courts15 Sept 1936
Ramdin Lal Vs Emperor
Patna High Court · AIR 1937 Patna 176
Criminal Procedure Code, 1898 (CrPC) — Section 476A, 559Penal Code, 1860 (IPC) — Section 193
High Courts14 Sept 1936
Deonandan Thakur Vs Mt. Hanso Kuer and Others
Patna High Court · AIR 1937 Patna 104
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 43, Order 21 Rule 90, 115