High Courts12 Oct 1936
Surpat Sinha and Others Vs Pratap Mandal
Patna High Court · AIR 1937 Patna 48
Bihar Tenancy Act, 1885 — Section 102(b), 104H, 50
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,433 of 2,660
High Courts12 Oct 1936
Lachmichand Jagarnath Firm Vs Jagoo Lal Jasaraj Firm
Patna High Court · AIR 1937 Patna 55
High Courts09 Oct 1936
(Firm) Baijnath Rameshwar Lal Vs Atal Prasad Kumar and Others
Patna High Court · AIR 1937 Patna 134
Provincial Insolvency Act, 1920 — Section 53, 54, 7
High Courts09 Oct 1936
Rai Bahadur Kharag Narain and Another Vs Janki Rai and Others and Gobardhan Lal and Others
Patna High Court · AIR 1937 Patna 546 : 169 Ind. Cas. 906
Transfer of Property Act, 1882 — Section 3, 4, 43
High Courts09 Oct 1936
Mahendra Nath Sikhar Vs Bhabendra Chandra Ray and Others
Patna High Court · AIR 1937 Patna 53
High Courts09 Oct 1936
Jagdish Narayan Singh Vs Alakhdeo Narain Singh and Others
Patna High Court · AIR 1937 Patna 38
Bihar Tenancy Act, 1885 — Section 26(o)Civil Procedure Code, 1908 (CPC) — Section 115
High Courts09 Oct 1936Dismissed
Kharag Narain and another Vs Janki Rai and others
Patna High Court · (1936) 10 PAT CK 0006
High Courts09 Oct 1936
Kuchwar Lime and Stone Co., Ltd. Vs Secy, of State
Patna High Court · AIR 1937 Patna 65
Criminal Procedure Code, 1898 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 143, 341
High Courts09 Oct 1936
Diwakarnath Pandey and Others Vs Kamta Prosad Singh and Others
Patna High Court · AIR 1937 Patna 199
Bengal Tenancy Act, 1885 — Section 153
High Courts08 Oct 1936
Hemendra Nath Gupta and Others Vs Emperor
Patna High Court · AIR 1937 Patna 160
Criminal Procedure Code, 1898 (CrPC) — Section 190(1)(b), 197Penal Code, 1860 (IPC) — Section 19
High Courts08 Oct 1936
Durga Prasad Shraff Vs Mahadeb Lal Singhania and Others
Patna High Court · AIR 1937 Patna 50
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 85, 64, 73
High Courts07 Oct 1936
Surpat Singh and Others Vs Surpat Singh and Others
Patna High Court · AIR 1937 Patna 165
Bihar Tenancy Act, 1885 — Section 103B
High Courts07 Oct 1936
Chairman of the Commissioners of Chakradharpur Municipality Vs Murlidhar Marwary
Patna High Court · AIR 1937 Patna 25
Provincial Small Cause Courts Act, 1887 — Article 19 Schedule 2
High Courts02 Oct 1936
Mohammad Yahia and Another Vs Musammat Bibi Soghra and Another
Patna High Court · AIR 1937 Patna 232 : 169 Ind. Cas. 741
Civil Procedure Code, 1908 (CPC) — Section 147Registration Act, 1908 — Section 17, 49Specific Relief Act, 1963 — Section 21
High Courts02 Oct 1936
Saukhi Singh and Others Vs Thakur Prasad Sinha and Another
Patna High Court · AIR 1937 Patna 43
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 48Limitation Act, 1963 — Article 181
High Courts30 Sept 1936
Darogi Rai and Another Vs Basdeo Mahto and Others
Patna High Court · AIR 1937 Patna 40
Limitation Act, 1963 — Section 19, 21
High Courts30 Sept 1936
Mohit Tewari Vs Ram Narain Dube and Others
Patna High Court · AIR 1938 Patna 110
High Courts28 Sept 1936
Emperor Vs Sahadeo Karan Singh and Another
Patna High Court · AIR 1937 Patna 84
Criminal Procedure Code, 1898 (CrPC) — Section 211, 476
High Courts25 Sept 1936
Liquidator, Bagha Co-operative Society Vs Debi Mangal Prasad Sinha and Others
Patna High Court · 170 Ind. Cas. 130
Civil Procedure Code, 1908 (CPC) — Section 103Limitation Act, 1963 — Section 20