High Courts08 Dec 1936
Nand Kumar Sinha Vs Emperor
Patna High Court · 172 Ind. Cas. 237
Civil Procedure Code, 1908 (CPC) — Section 80Penal Code, 1860 (IPC) — Section 116, 144, 193, 476
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,431 of 2,660
High Courts07 Dec 1936
Maharajadhiraj Kameshwar Singh Bahadur Vs Bansidhar Marwari
Patna High Court · AIR 1937 Patna 532
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 91, Order 21 Rule 92, Order 21 Rule 93
High Courts03 Dec 1936
Mt. Suga Kuer Vs Firm Brijraj Ramniwas and Others
Patna High Court · AIR 1937 Patna 526
Partnership Act, 1932 — Section 5, 6, 69
High Courts03 Dec 1936
Emperor Vs Pandit Girindra Mohan Mishra
Patna High Court · AIR 1937 Patna 124
Bengal Embankment Act, 1882 — Section 6, 76
High Courts30 Nov 1936
Magan Lal Marwari Vs Sitaram Panna Lal
Patna High Court · AIR 1937 Patna 316
Civil Procedure Code, 1908 (CPC) — Section 47Limitation Act, 1963 — Article 182
High Courts27 Nov 1936
Sital Prasad Sukul Vs Ramsaran Missir and Others
Patna High Court · AIR 1937 Patna 594
Contract Act, 1872 — Section 69Trusts Act, 1882 — Section 82
High Courts26 Nov 1936
Musammat Bibi Zubaida and Another Vs Mohan Ram Sahu and Others
Patna High Court · AIR 1937 Patna 229 : 170 Ind. Cas. 84
Specific Relief Act, 1963 — Section 42
High Courts26 Nov 1936
Narain Pandey and Others Vs Surajbhan Lal and Others
Patna High Court · AIR 1937 Patna 414 : 169 Ind. Cas. 897
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, Order 34 Rule 1
High Courts25 Nov 1936
Jagdam Ram Vs Asarfi Ram and Others
Patna High Court · AIR 1937 Patna 149
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 8, 92
High Courts25 Nov 1936
Sukhdeo Prasad Tiwari and Another Vs Emperor
Patna High Court · AIR 1938 Patna 55
Criminal Procedure Code, 1898 (CrPC) — Section 242, 342Penal Code, 1860 (IPC) — Section 352
High Courts24 Nov 1936
Ramchandra Prasad Vs Emperor
Patna High Court · AIR 1937 Patna 246
Criminal Procedure Code, 1898 (CrPC) — Section 107, 342, 540
High Courts24 Nov 1936
Ramghulam Khatik and Others Vs Ramkhelawan Ram and Another
Patna High Court · AIR 1937 Patna 481
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 91
High Courts24 Nov 1936
Maharaj Kumar Ram Ranbijaya Prasad Singh Vs Harihar Prasad Singh and Another
Patna High Court · AIR 1937 Patna 237
Bihar Tenancy Act, 1885 — Section 53Transfer of Property Act, 1882 — Section 36
High Courts23 Nov 1936
Mt. Dulkin Shyam Sunder Koer Vs Mt. Sheorachan Kuer Mt. Sheorachan Kuer Vs Mt. Dulkin Shyam Sunder Koer
Patna High Court · (1936) 11 PAT CK 0020
High Courts20 Nov 1936
Bajo Sahu Vs Chedi Barhi and Another
Patna High Court · AIR 1939 Patna 89
Criminal Procedure Code, 1898 (CrPC) — Section 165
High Courts18 Nov 1936
Ram Chandra Bhagat and Others Vs Lala Jagdeshwari Prasad and Others
Patna High Court · AIR 1937 Patna 247
Transfer of Property Act, 1882 — Section 19, 24
High Courts17 Nov 1936
Beni Madho Lal Vs Janki Pandey and Others
Patna High Court · AIR 1937 Patna 261 : 169 Ind. Cas. 75
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 15, Order 34 Rule 6Transfer of Property Act, 1882 — Section 68
High Courts11 Nov 1936
Emperor Vs Baharuddin
Patna High Court · AIR 1938 Patna 49
Criminal Procedure Code, 1898 (CrPC) — Section 512Evidence Act, 1872 — Section 33Penal Code, 1860 (IPC) — Section 302