High Courts22 Dec 1936
Hanuman Singh Vs Baba Baijnath Prasad Singh and Others
Patna High Court · 172 Ind. Cas. 8
Civil Procedure Code, 1908 (CPC) — Section 115
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,430 of 2,660
High Courts22 Dec 1936
Musammat Sonphula Kuer Vs Gansuri and Others
Patna High Court · AIR 1937 Patna 330 : 169 Ind. Cas. 901
Contract Act, 1872 — Section 65
High Courts21 Dec 1936
Gaya Prasad Singh and Others Vs Parichhan Sahu and Others
Patna High Court · AIR 1937 Patna 357
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts21 Dec 1936
Emperor Vs Lalman Tharu
Patna High Court · AIR 1937 Patna 347
Arms Act, 1959 — Section 14, 19(f)
High Courts18 Dec 1936
Khurshed Husnain and Others Vs Secretary of State and Another
Patna High Court · AIR 1937 Patna 302 : 169 Ind. Cas. 66
Civil Procedure Code, 1908 (CPC) — Section 100, 103
High Courts18 Dec 1936
Bengal Nagpur Ry. Co., Ltd. Vs Haruiban Iswar Fathak and Another
Patna High Court · 169 Ind. Cas. 354
High Courts18 Dec 1936
Ramlochan Pande Vs Ramnarain Singh
Patna High Court · AIR 1937 Patna 348
Limitation Act, 1963 — Article 61
High Courts18 Dec 1936
Pokhan Dusadh Vs Mt. Manoa and Another
Patna High Court · AIR 1937 Patna 117
Chotanagpur Tenancy Act, 1908 — Section 139(5), 23A
High Courts15 Dec 1936
Raghupat Tewari and Another Vs Pandit Narbadeshwar Prasad Tewari and Another
Patna High Court · AIR 1938 Patna 103
High Courts14 Dec 1936
Anand Das Vs Ram Bhusan Das
Patna High Court · AIR 1937 Patna 380 : 170 Ind. Cas. 139
Civil Procedure Code, 1908 (CPC) — Section 22, 47
High Courts14 Dec 1936
B. Biswas Vs Emperor
Patna High Court · AIR 1937 Patna 275
Boilers Act, 1923 — Section 6(c)Criminal Procedure Code, 1898 (CrPC) — Section 438
High Courts11 Dec 1936
Hargouri Prasad Vs Raghunath Singh and Others
Patna High Court · AIR 1937 Patna 314
Bihar Tenancy (Amendment) Act, 1934 — Section 26(A), 26(N), 26(O)
High Courts11 Dec 1936
Ghinoo Chaudhuri Vs Ramjapu Singh
Patna High Court · AIR 1938 Patna 106
Civil Procedure Code, 1908 (CPC) — Section 115Presidency Small Cause Courts Act, 1882 — Section 17
High Courts11 Dec 1936
Hakgouri Prasad Vs Raghunath Singh and Others
Patna High Court · 169 Ind. Cas. 350
Bihar Tenancy (Amendment) Act, 1934 — Section 26(B), 26(O)
High Courts11 Dec 1936
Sheik Idan Sadagar and Another Vs Firm Premsukdas-Ramchandra
Patna High Court · AIR 1937 Patna 583
Limitation Act, 1963 — Section 19, 20
High Courts10 Dec 1936
Bhagwat Narain Singh and Another Vs Srinivas
Patna High Court · AIR 1937 Patna 113 : 169 Ind. Cas. 483
Contract Act, 1872 — Section 55
High Courts09 Dec 1936
Maharaj Hajam and Others Vs Jirjodhan Pershad Singh and Others
Patna High Court · 170 Ind. Cas. 389
High Courts09 Dec 1936
Bankanidhi Santra Vs Godipatna Co-operative Society
Patna High Court · AIR 1938 Patna 183
Limitation Act, 1963 — Section 20
High Courts08 Dec 1936
Ghanshyam Das Marwari Vs Ragho Sahu and Others
Patna High Court · AIR 1937 Patna 100
Negotiable Instruments Act, 1881 (NI) — Section 48Transfer of Property Act, 1882 — Section 130, 137
High Courts08 Dec 1936
Hajipur Central Co-operative Union, Ltd. Vs Kamla Prasad
Patna High Court · AIR 1937 Patna 531
Bihar and Orissa Co-operative Societies Act, 1935 — Section 48, 57