High Courts24 Feb 1937
Humayaun Raza Choudhury and Another Vs Surendra Nath Bose
Patna High Court · AIR 1937 Patna 523
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,428 of 2,660
High Courts19 Feb 1937
Ram Kishun Singh and Others Vs Faujdar Gop and Others
Patna High Court · 170 Ind. Cas. 90
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts19 Feb 1937
Badri Narain Mandar Vs Parsoti Pasban
Patna High Court · AIR 1937 Patna 384 : 170 Ind. Cas. 146
High Courts18 Feb 1937
Ghasiram Marwari Vs Raja Shiba Prasad Singh
Patna High Court · AIR 1937 Patna 321 : 169 Ind. Cas. 872
Civil Procedure Code, 1908 (CPC) — Section 53
High Courts17 Feb 1937
Firm Dedhraj-Lachminarayan Vs Bhagwan Das and Others>
Patna High Court · AIR 1937 Patna 337 : 169 Ind. Cas. 581
Civil Procedure Code, 1908 (CPC) — Section 114
High Courts17 Feb 1937
Haji Rajab Ali Vs Shaikh Akbar Ali and Others
Patna High Court · AIR 1937 Patna 324 : 169 Ind. Cas. 736
Civil Procedure Code, 1908 (CPC) — Section 10, 66
High Courts17 Feb 1937
Jatan Thakur and Others Vs Ali Jan Mia
Patna High Court · AIR 1937 Patna 525 : 170 Ind. Cas. 800
High Courts17 Feb 1937
Jamuna Das Vs Ram Kumar Ji and Others
Patna High Court · AIR 1937 Patna 358 : 169 Ind. Cas. 396
High Courts16 Feb 1937
Gurshai Mahton and Others Vs Jugeshwari Prasad Singh and Others
Patna High Court · AIR 1937 Patna 454 : 170 Ind. Cas. 475
Transfer of Property Act, 1882 — Section 53A
High Courts12 Feb 1937
Parsad Mahto and Others Vs Musammat Jasoda Koer
Patna High Court · 169 Ind. Cas. 822
Bengal Tenancy Act, 1885 — Section 68
High Courts10 Feb 1937
Abdul Baqi Vs M. Fakhrul Islam and Others
Patna High Court · AIR 1937 Patna 333 : 170 Ind. Cas. 187
High Courts08 Feb 1937
Alakhnandan Prosad Vs Musammat Bibi Salma and Others
Patna High Court · AIR 1937 Patna 341 : 169 Ind. Cas. 729
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts05 Feb 1937
Jagdeo Narain Singh and Others Vs Tula Singh and Others
Patna High Court · AIR 1937 Patna 430 : 170 Ind. Cas. 593
Bengal Tenancy Act, 1885 — Section 30(a), 30(b), 31A
High Courts05 Feb 1937
Raja Sri Sri Jyoti Prasad Singha Deo Vs Chandra Kanta Mukhopadhya
Patna High Court · AIR 1937 Patna 469
Chotanagpur Tenancy Act, 1908 — Section 139(2)(b), 3(27), 9A
High Courts05 Feb 1937
Tribeni Prasad Singh and Others Vs Jainarain Singh and Others
Patna High Court · AIR 1937 Patna 425 : 170 Ind. Cas. 484
High Courts04 Feb 1937
Tarni Prasad Singh and Others Vs Chandreshwar Prasad Narayan Singh
Patna High Court · AIR 1937 Patna 493
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, Order 21 Rule 90
High Courts04 Feb 1937
Joti Lal Shah and Others Vs Beni Madho Prasad Singh and Others
Patna High Court · AIR 1937 Patna 280
Bengal Tenancy Act, 1885 — Section 60Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 6
High Courts03 Feb 1937
Ram Chandra Singh and Another Vs Jamuna Singh and Others
Patna High Court · AIR 1937 Patna 462