High Courts03 Feb 1937
Jagat Mohan Prasad Vs L.W. Bion
Patna High Court · AIR 1937 Patna 479
Bihar Tenancy Act, 1885 — Section 87
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,429 of 2,660
High Courts03 Feb 1937
Rashik Lal Sahu and Another Vs Babu Surpat Singh and Another
Patna High Court · AIR 1937 Patna 408
Bengal Tenancy Act, 1885 — Section 102(j)
High Courts02 Feb 1937
Awadh Narain Tiwari and Others Vs Santan Narain Tiwari and Others
Patna High Court · AIR 1937 Patna 325 : 169 Ind. Cas. 813
High Courts28 Jan 1937
Kasiram Marwari Vs Makhanji Dwarka Prasad
Patna High Court · AIR 1937 Patna 591
Criminal Procedure Code, 1898 (CrPC) — Section 520
High Courts21 Jan 1937
Mani Ram and Another Vs Emperor
Patna High Court · AIR 1937 Patna 257
Bihar Mica Act, 1947 — Section 17(2)(a), 23, 24Criminal Procedure Code, 1898 (CrPC) — Section 517
High Courts20 Jan 1937
Chairman and Commissioners of Chaibassa Municipality Vs Gobind Sao
Patna High Court · 169 Ind. Cas. 364
Limitation Act, 1963 — Article 115, 120
High Courts18 Jan 1937
Purna Chandra Mitra Vs Secretary of State and Others
Patna High Court · AIR 1937 Patna 477
Civil Procedure Code, 1908 (CPC) — Section 35A, 80Criminal Procedure Code, 1898 (CrPC) — Section 544Presidency Small Cause Courts Act, 1882 — Schedule 1(3)
High Courts14 Jan 1937
Sahdon Singh Vs Balam Singh and Others
Patna High Court · AIR 1937 Patna 334 : 170 Ind. Cas. 61
Evidence Act, 1872 — Section 56, 57, 78
High Courts13 Jan 1937
Firm Jiwan Ram Ramchandra Vs Jagernath Sahu and Another
Patna High Court · AIR 1937 Patna 495
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63Limitation Act, 1963 — Section 14(2)
High Courts12 Jan 1937
Musammat Jasodar Dusadhin Vs Musammat Sukurmani Mehtrani and Another
Patna High Court · AIR 1937 Patna 353 : 170 Ind. Cas. 1005
Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 41
High Courts11 Jan 1937
Kukur Singh Vs Baijnath Singh and Others
Patna High Court · AIR 1937 Patna 252
High Courts07 Jan 1937
Chandra Mohan Singh and Others Vs Butu Mian and Others
Patna High Court · AIR 1937 Patna 422 : 170 Ind. Cas. 385
Chotanagpur Tenancy Act, 1908 — Section 3(11), 64, 66
High Courts06 Jan 1937
Gupteswar Missir and Another Vs Radha Mohan Missir and Others
Patna High Court · AIR 1937 Patna 253 : 170 Ind. Cas. 99
Transfer of Property Act, 1882 — Section 83, 84, 91
High Courts05 Jan 1937
Bhairodayal Sahu and Others Vs Jageshwar Sahu and Others
Patna High Court · 174 Ind. Cas. 627
Chotanagpur Tenancy Act, 1908 — Section 14Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts05 Jan 1937
Haluman Sah Vs Motihari Municipality
Patna High Court · AIR 1937 Patna 352
Bihar and Orissa Municipal Act, 1922 — Section 197, 203
High Courts23 Dec 1936
Beni Mahto and Another Vs Chaturgun Sao
Patna High Court · AIR 1937 Patna 245
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 66, Order 38 Rule 8
High Courts23 Dec 1936
Babu Rameshwar Prasad Singh and Another Vs Mangar Kahar and Others
Patna High Court · AIR 1937 Patna 311 : 169 Ind. Cas. 78
Bihar Tenancy Act, 1885 — Section 181, 184
High Courts23 Dec 1936
Ram Saran Jha Vs Emperor
Patna High Court · AIR 1937 Patna 242 : 169 Ind. Cas. 312
Sugarcane Act, 1934 — Section 7
High Courts23 Dec 1936
Abdul Majid Vs Ali Ashraf
Patna High Court · AIR 1937 Patna 343 : 170 Ind. Cas. 351