COURT ARCHIVE

Patna High Court judgments

53,185 judgments · page 2,427 of 2,660

High Courts16 Mar 1937

Mt. Walihan Vs Parmeshwar Narain Patakh

Patna High Court · AIR 1937 Patna 582

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High Courts15 Mar 1937

Kissen Gopal Ganwariwala and Others Vs Madan Lal

Patna High Court · AIR 1937 Patna 542

Civil Procedure Code, 1908 (CPC) — Section 47

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High Courts12 Mar 1937

Chander Prasad Vs Emperor

Patna High Court · AIR 1937 Patna 501 : 170 Ind. Cas. 784

Penal Code, 1860 (IPC) — Section 353, 379

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High Courts12 Mar 1937

Muhammad Waliul Hag and Others Vs Ludput Upadhya and Others

Patna High Court · AIR 1937 Patna 388

Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts12 Mar 1937

Shiv Saran Rai Vs Sukhdeo Rai and Others

Patna High Court · AIR 1937 Patna 418

Bengal Tenancy Act, 1885 — Article 3 Schedule 3Criminal Procedure Code, 1898 (CrPC) — Section 144

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High Courts08 Mar 1937

Ram Ranbijaya Prasad Singh Vs Parmatmanand Singh

Patna High Court · AIR 1938 Patna 390

Succession Act, 1925 — Section 214

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High Courts08 Mar 1937

Pratap Mandal Vs Surpat Sinha and Others

Patna High Court · AIR 1937 Patna 417 : 170 Ind. Cas. 760

Bengal Tenancy Act, 1885 — Section 104H, 115, 50

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High Courts08 Mar 1937

Bansidhar Jaglik Vs Samu Singh

Patna High Court · AIR 1937 Patna 562

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 89, 47

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High Courts03 Mar 1937

Ganga Prasad Sao and Others Vs Dulari Saran Singh and Others

Patna High Court · AIR 1937 Patna 345 : 170 Ind. Cas. 134

Transfer of Property Act, 1882 — Section 98

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High Courts02 Mar 1937

Rani Bhuneshwari Koer Vs Secretary of State

Patna High Court · AIR 1937 Patna 374 : 169 Ind. Cas. 756

Transfer of Property Act, 1882 — Section 115

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High Courts02 Mar 1937

Somar Ram Kahar and Others Vs Babu Jagdeo Singh

Patna High Court · AIR 1937 Patna 382 : 169 Ind. Cas. 801

Provincial Small Cause Courts Act, 1887 — Section 25

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High Courts01 Mar 1937

The Hon''ble Maharajadhiraj Sir Kameshwar Singh Bahadur, K.C.I.E. of Darbhanga Vs Dholai Khawas and Another

Patna High Court · 169 Ind. Cas. 725

Bengal Tenancy Act, 1885 — Section 169

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High Courts01 Mar 1937

Secretary of State Vs Sarat Chandra Sen Gupta

Patna High Court · AIR 1937 Patna 399

Bihar and Orissa Government Estates Manual of Instructions to Government Officers Rules — Rule 28(8)Chotanagpur Tenancy Act, 1908 — Section 139, 139A

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High Courts01 Mar 1937

Secretary of State Vs Babu Rajendra Prasad and Others

Patna High Court · AIR 1937 Patna 391 : 170 Ind. Cas. 316

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High Courts26 Feb 1937

Mt. Durga Tewary Vs Ramrati Kuer and Another

Patna High Court · AIR 1937 Patna 584

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 47 Rule 1

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High Courts26 Feb 1937

Jamuna Prasad Rai Vs Rajballam Rai

Patna High Court · AIR 1937 Patna 349 : 169 Ind. Cas. 359

Civil Procedure Code, 1908 (CPC) — Section 100, 102, 115, 2, 47

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High Courts25 Feb 1937

Musammat Rukmini Kuer Vs Balmik Prasad and Another

Patna High Court · AIR 1937 Patna 409 : 170 Ind. Cas. 64

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High Courts25 Feb 1937

Commissioners of Patna City Municipality Vs Bishambhardeo Narain

Patna High Court · AIR 1937 Patna 586

Bihar and Orissa Municipal Act, 1922 — Section 107(2), 115(2), 380

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High Courts24 Feb 1937

Mam Dulari Kuer, Intervenor and another Vs Ram Kishun Ojha Ram Kishun Ojha Vs Mam Dulari Kuer, Intervenor and another

Patna High Court · (1937) 02 PAT CK 0028

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High Courts24 Feb 1937

Emperor Vs Gedka Goala

Patna High Court · AIR 1937 Patna 363 : 170 Ind. Cas. 74

Criminal Procedure Code, 1898 (CrPC) — Section 401, 471Penal Code, 1860 (IPC) — Section 302, 324, 326, 84

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