CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Patna High Court

COURT ARCHIVE

Patna High Court judgments

53,185 judgments · page 2,425 of 2,660

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1947
  • 1946
  • 1945
  • 1944
  • 1943
  • 1942
  • 1941
  • 1940
  • 1939
  • 1938
  • 1937
  • 1936
  • 1935
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
  • 1929
  • 1928
  • 1927
  • 1926
  • 1925
  • 1924
  • 1923
  • 1922
  • 1921
  • 1920
  • 1919
  • 1918
  • 1917
  • 1916
  • 1914
  • 1910
High Courts23 Jul 1937

Qazi Syed Muhammad Afzal Vs Salahuddin Ahmad and Others

Patna High Court · AIR 1937 Patna 617 : 172 Ind. Cas. 166

Read judgment
High Courts22 Jul 1937

Motijha Vs Jowala Prasad Marwari

Patna High Court · AIR 1937 Patna 626 : 172 Ind. Cas. 193

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
Read judgment
High Courts21 Jul 1937

Babu Chandeshwar Prasad Narayan Singh and Another Vs Dwarka Singh and Others

Patna High Court · AIR 1937 Patna 557

Criminal Procedure Code, 1898 (CrPC) — Section 107, 144, 145
Read judgment
High Courts20 Jul 1937

Government Advocate Vs Kumar Singh

Patna High Court · AIR 1938 Patna 83

Criminal Procedure Code, 1898 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 196, 211
Read judgment
High Courts16 Jul 1937

Gaya Sahu Vs Debarchan Bhokta

Patna High Court · AIR 1939 Patna 155

Read judgment
High Courts06 May 1937

Phul Mohammad Khan and Another Vs Qazi Kutubuddin and Another

Patna High Court · AIR 1937 Patna 578

Read judgment
High Courts06 May 1937

Ambalal Khora and Another Vs Bihar Hosiery Mills, Ltd. and Others

Patna High Court · AIR 1937 Patna 657 : 172 Ind. Cas. 19

Read judgment
High Courts06 May 1937

Isri Prasad Singh and Others Vs Jagat Prasad Singh and Others

Patna High Court · AIR 1937 Patna 628 : 172 Ind. Cas. 187

Transfer of Property Act, 1882 — Section 82
Read judgment
High Courts06 May 1937

Laduram Marwari Vs Bansidhar Marwari and Another

Patna High Court · AIR 1937 Patna 572

Evidence Act, 1872 — Section 91
Read judgment
High Courts06 May 1937

Rajpati Narain Singh and Others Vs Kirat Narain Singh and Others

Patna High Court · AIR 1938 Patna 71

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25Criminal Procedure Code, 1898 (CrPC) — Section 143, 144
Read judgment
High Courts04 May 1937

Rabindra Chandra Ghosh and Others Vs Mahtha Gauri Singh and Others

Patna High Court · AIR 1937 Patna 554

Transfer of Property Act, 1882 — Section 116
Read judgment
High Courts03 May 1937

Emperor Vs Jugal Kishore Teberawalla

Patna High Court · AIR 1937 Patna 500

Boilers Act, 1923 — Section 23Criminal Procedure Code, 1898 (CrPC) — Section 242, 417
Read judgment
High Courts30 Apr 1937

Municipal Commissioner, Gaya Municipality Vs Mt. Rup Kalia and Another

Patna High Court · AIR 1937 Patna 516

Bengal Municipal Act, 1884 — Section 223(a)
Read judgment
High Courts29 Apr 1937

Dwarka Prasad and Others Vs Parmeshwari Rai and Others

Patna High Court · AIR 1937 Patna 541

Bengal Tenancy Act, 1885 — Section 178, 21, 29
Read judgment
High Courts27 Apr 1937

Thakur Singh Vs Dinanath Sah

Patna High Court · AIR 1937 Patna 528

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 47, 47Limitation Act, 1963 — Section 5
Read judgment
High Courts26 Apr 1937

Nand Kishore Kumar Vs Achambit Kumar and Others

Patna High Court · AIR 1937 Patna 514 : 170 Ind. Cas. 959

Read judgment
High Courts22 Apr 1937

Jagarnath Prasad Singh and Another Vs Surajdeo Narain Singh and Others

Patna High Court · AIR 1937 Patna 483 : 170 Ind. Cas. 777

Specific Relief Act, 1963 — Section 42Transfer of Property Act, 1882 — Section 54
Read judgment
High Courts20 Apr 1937

In Re: G., an Advocate

Patna High Court · AIR 1937 Patna 433 : 170 Ind. Cas. 339

Read judgment
High Courts20 Apr 1937

Madhusudhan Swain Vs Durga Prasad Bhagat and Others

Patna High Court · AIR 1938 Patna 7

Read judgment
High Courts16 Apr 1937

Mahadeo Ram Kasarwani Vs Ganesh Prasad and Others

Patna High Court · AIR 1937 Patna 517

Bihar and Orissa Public Demands Recovery Act, 1914 — Section 26(1)
Read judgment
Previous1…2,4232,4242,4252,4262,427…2,660Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions