High Courts20 Aug 1937
Dukhan Sahu Vs Emperor
Patna High Court · AIR 1937 Patna 633 : 172 Ind. Cas. 168
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 186, 195, 353, 99
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,423 of 2,660
High Courts19 Aug 1937
Pahlad Maharaj and Others Vs Gauri Dutt Marwari and Another
Patna High Court · AIR 1937 Patna 620
High Courts19 Aug 1937
Baraik Ram Govind Singh and Others Vs Chowra Uraon and Others
Patna High Court · AIR 1938 Patna 97
Chotanagpur Tenancy Act, 1908 — Section 190(1), 213Criminal Procedure Code, 1898 (CrPC) — Section 115
High Courts19 Aug 1937
Ramkhelawan Singh Vs Ganga Prosad
Patna High Court · AIR 1937 Patna 625 : 172 Ind. Cas. 513
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 12, Order 32 Rule 14
High Courts19 Aug 1937
Chaudhury Jamuna Prasad Singh Vs Ram Padarath Singh and Another
Patna High Court · AIR 1937 Patna 619
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts18 Aug 1937
Phulchand Ram Marwari and Another Vs Naurangi Lal Marwari
Patna High Court · AIR 1937 Patna 647 : 172 Ind. Cas. 225
Civil Procedure Code, 1908 (CPC) — Section 115, 144, 151
High Courts18 Aug 1937
Babu Chhuni Lal and Others Vs Sia Chaudhury and Others
Patna High Court · AIR 1937 Patna 618 : 172 Ind. Cas. 125
High Courts18 Aug 1937
Nakchedi Sahu and Others Vs Bishun Lal Singh
Patna High Court · AIR 1937 Patna 672 : 172 Ind. Cas. 27
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts17 Aug 1937
Bengal North Western Railway Co. Ltd. Vs Matukdhari Singh and Others
Patna High Court · AIR 1937 Patna 599
High Courts17 Aug 1937
Chamroo Singh and Another Vs Ragho Singh and Others
Patna High Court · AIR 1937 Patna 624 : 172 Ind. Cas. 155
High Courts17 Aug 1937
Juro Sahu and Another Vs Kamleshwari Prasad and Others
Patna High Court · AIR 1938 Patna 234
Provincial Insolvency Act, 1920 — Section 28
High Courts17 Aug 1937
Basdeo Prasad Vs Baiju Mandal
Patna High Court · AIR 1937 Patna 671 : 172 Ind. Cas. 798
High Courts17 Aug 1937
Mahabir Prasad Poddar and Others Vs Ram Tahal Mandar and Others
Patna High Court · AIR 1937 Patna 665 : 172 Ind. Cas. 737
Provincial Insolvency Act, 1920 — Section 6, 75
High Courts17 Aug 1937
Firm Bhudermull Chandi Prasad and Another Vs Firm Haji Mahammad Ali Jagarnath and Another
Patna High Court · AIR 1938 Patna 65
Provincial Insolvency Act, 1920 — Section 49
High Courts17 Aug 1937
Sheo Charan Das Vs Chhakowri Sao and Another
Patna High Court · AIR 1937 Patna 616
Limitation Act, 1963 — Section 19
High Courts16 Aug 1937
Babu Gopal Bux Rai and Others Vs Shrimati Mankali Devi
Patna High Court · AIR 1937 Patna 615 : 172 Ind. Cas. 4
High Courts16 Aug 1937
Akhori Ramsewak Prasad Vs Saran Singh and Others
Patna High Court · AIR 1937 Patna 607 : 172 Ind. Cas. 100
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
High Courts13 Aug 1937
Basudeo Lal Vs Bindeshri Prasad and Others
Patna High Court · AIR 1937 Patna 646 : 172 Ind. Cas. 175
Penal Code, 1860 (IPC) — Section 206, 425, 427Transfer of Property Act, 1882 — Section 58
High Courts13 Aug 1937
Govind Rai Vs Digbijoy Singh and Another
Patna High Court · AIR 1938 Patna 96
Presidency Small Cause Courts Act, 1882 — Article 35(ii) Schedule 2