High Courts12 Aug 1937
Devji Narayanji Vs Ratansi Hirji Bhojraj and Others
Patna High Court · 172 Ind. Cas. 741
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,424 of 2,660
High Courts11 Aug 1937
Babu Ramsewak Missra Vs Choudhary Babu Jamuna Prasad Singh and Another
Patna High Court · AIR 1937 Patna 667
High Courts11 Aug 1937
Babu Bamsewak Missra Vs Choudhary Babu Jamuna Prasad Singh and Another
Patna High Court · 172 Ind. Cas. 24
High Courts10 Aug 1937
Baldeo Prasad and Others Vs Sukhi Singh and Others
Patna High Court · 174 Ind. Cas. 358
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts10 Aug 1937
Baijnath Prasad Singh and Others Vs Umeshwar Singh and Others
Patna High Court · AIR 1937 Patna 550 : 172 Ind. Cas. 138
Civil Procedure Code, 1908 (CPC) — Section 149Limitation Act, 1963 — Section 5
High Courts09 Aug 1937
Nirmal Kumar Nawlakha Vs Sant Lal Mahto and Others
Patna High Court · AIR 1937 Patna 563
High Courts09 Aug 1937
Raja Ram Chandra Prasad Vs Patna City Municipality
Patna High Court · AIR 1937 Patna 588
High Courts09 Aug 1937
Babu Tarapada Ganguly and Others Vs Babu Jitindra Nath Ghosh
Patna High Court · AIR 1937 Patna 614 : 172 Ind. Cas. 120
High Courts06 Aug 1937
Rivers Steam Navigation Co. Ltd. and Another Vs Emperor
Patna High Court · AIR 1938 Patna 66
Inland Vessels Act, 1917 — Section 58
High Courts30 Jul 1937
Chairman, Municipality Vs Ramkumar Choudhury
Patna High Court · AIR 1938 Patna 177
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts30 Jul 1937
Chairman, Muncipality Vs Ramkumar Choudhury
Patna High Court · 174 Ind. Cas. 855
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts30 Jul 1937
Emperor Vs Somra Bhuian
Patna High Court · AIR 1938 Patna 52
Criminal Procedure Code, 1898 (CrPC) — Section 374Evidence Act, 1872 — Section 32, 8
High Courts30 Jul 1937
Janki Singh and Others Vs Jevanandan Singh and Others
Patna High Court · AIR 1937 Patna 558
High Courts29 Jul 1937
In Re: Udhab Chandra Pal and Others
Patna High Court · AIR 1937 Patna 559
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts28 Jul 1937
Mahabir Ram Marwari and Another Vs Bhadai Mander and Others
Patna High Court · AIR 1937 Patna 561 : 172 Ind. Cas. 129
High Courts28 Jul 1937
Emperor Vs Sheo Chandra Prasad
Patna High Court · AIR 1937 Patna 652 : 172 Ind. Cas. 171
Penal Code, 1860 (IPC) — Section 302, 309
High Courts28 Jul 1937
Banke Bihari Lal Vs Ram Uchit Singh and Others
Patna High Court · AIR 1937 Patna 560
High Courts28 Jul 1937
Thakur Prasad Marwari and Others Vs Chaman Ram Marwari and Others
Patna High Court · AIR 1938 Patna 136
Registration Act, 1908 — Section 34, 34(1), 77
High Courts26 Jul 1937
Rai Brindaban Prasad Vs The Gaya Municipality
Patna High Court · AIR 1937 Patna 640 : 172 Ind. Cas. 215
Bengal Municipal Act, 1932 — Section 223ABihar and Orissa Municipal Act, 1922 — Section 196, 197