High Courts14 Apr 1937
Mahant Ramdhan Puri Vs Mt. Parbati Kuar and Others
Patna High Court · AIR 1937 Patna 519
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,426 of 2,660
High Courts14 Apr 1937
Lakhan Sahu and Others Vs Shyam Sundar Chakraverti and Another
Patna High Court · AIR 1937 Patna 502
High Courts14 Apr 1937
Kuar Koeri and Others Vs Emperor
Patna High Court · AIR 1937 Patna 497 : 170 Ind. Cas. 785
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 324
High Courts13 Apr 1937
Raja Rajendra Narayan Bhunj Deo Vs Nilamani Behera and Others
Patna High Court · AIR 1937 Patna 593
High Courts13 Apr 1937
Firm Johar Mal-Paran Ram Vs Bindeswari Prasad Singh and Others
Patna High Court · AIR 1937 Patna 522
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, Order 21 Rule 14
High Courts08 Apr 1937
Balkrishna Das Vs Shyam Sunder Mandal and Others
Patna High Court · 172 Ind. Cas. 516
Limitation Act, 1963 — Section 26
High Courts06 Apr 1937
Sita Ram and Others Vs Secretary of State and Another
Patna High Court · AIR 1937 Patna 568
Limitation Act, 1963 — Article 149 Schedule 1, 49
High Courts02 Apr 1937
Sheikh Amiruddin and Others Vs Sonelal Jha and Others
Patna High Court · AIR 1937 Patna 669 : 172 Ind. Cas. 387
High Courts02 Apr 1937
Satya Narain Prasad and Others Vs Mahabir Prasad Marwari
Patna High Court · AIR 1937 Patna 476 : 170 Ind. Cas. 955
Civil Procedure Code, 1908 (CPC) — Section 55
High Courts02 Apr 1937
Muhammad Akhtar Vs Chamru Mistry
Patna High Court · AIR 1937 Patna 524 : 170 Ind. Cas. 797
Evidence Act, 1872 — Section 167
High Courts02 Apr 1937
Somar Ram and Another Vs Budhu Ram
Patna High Court · AIR 1937 Patna 463
Civil Procedure Code, 1908 (CPC) — Section 60Evidence Act, 1872 — Section 35Transfer of Property Act, 1882 — Section 10
High Courts01 Apr 1937
Beni Madhab Mahto and Others Vs Ganesh Singh Sardar and Others
Patna High Court · AIR 1937 Patna 486
Civil Procedure Code, 1908 (CPC) — Section 48Limitation Act, 1963 — Article 182
High Courts01 Apr 1937
Rudra Narain Singh and Others Vs Kedar Nath Singh and Others
Patna High Court · AIR 1937 Patna 458 : 170 Ind. Cas. 754
Criminal Procedure Code, 1898 (CrPC) — Section 115, 145
High Courts31 Mar 1937
Rambali Prasad Singh Vs Mt. Kishori Kuer
Patna High Court · AIR 1937 Patna 362
High Courts30 Mar 1937
Shaikh Mohammad Yasin Vs Shaikh Fateh Muhammad and Others
Patna High Court · AIR 1937 Patna 643 : 172 Ind. Cas. 159
Provincial Insolvency Act, 1920 — Section 51
High Courts19 Mar 1937
Rameshwar Narain Misra Vs Raghunandan Purbey and Others
Patna High Court · 174 Ind. Cas. 418
Civil Procedure Code, 1908 (CPC) — Section 152, 47
High Courts19 Mar 1937
Sirikant Lal and Another Vs Sidheswari Prasad Narain Singh and Another
Patna High Court · AIR 1937 Patna 455 : 170 Ind. Cas. 357
Negotiable Instruments Act, 1881 (NI) — Section 26, 27, 28
High Courts17 Mar 1937
Raja Bahadur Sir Rajendra Narain Bhunj Deo Vs Debi Choudhary and Others
Patna High Court · AIR 1937 Patna 386 : 169 Ind. Cas. 877
High Courts16 Mar 1937
Muhammad Shaiait (Sic) Vs Nithali Ram and Others
Patna High Court · AIR 1937 Patna 387
Bihar Tenancy Act, 1885 — Section 26N
High Courts16 Mar 1937
Bank of Behar Ltd. Vs Madhusudan Lal and Another
Patna High Court · AIR 1937 Patna 428 : 170 Ind. Cas. 451
Contract Act, 1872 — Section 230Negotiable Instruments Act, 1881 (NI) — Section 28