High Courts10 Nov 1936
Aziz Khan Vs Ekram Hussain
Patna High Court · AIR 1937 Patna 219
Evidence Act, 1872 — Section 134, 60Penal Code, 1860 (IPC) — Section 497
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,432 of 2,660
High Courts09 Nov 1936
Bibi Baratan and Others Vs Mt. Ckandramani Kuer
Patna High Court · AIR 1937 Patna 103
Contract Act, 1872 — Section 69, 70
High Courts09 Nov 1936
Ratandeo Narayan Vs Jamuna Prasad Tewary
Patna High Court · AIR 1937 Patna 147 : 169 Ind. Cas. 304
High Courts09 Nov 1936
Sitan Narain Deo and Another Vs Dasrath Deo and Others
Patna High Court · AIR 1937 Patna 331
Chotanagpur Tenancy Act, 1908 — Section 208, 214Limitation Act, 1963 — Article 95
High Courts05 Nov 1936
Baldeo Prasad and Another Vs Akhouri Hirambo Narain Singh
Patna High Court · AIR 1937 Patna 250 : 169 Ind. Cas. 309
Civil Procedure Code, 1908 (CPC) — Section 99Specific Relief Act, 1963 — Section 42
High Courts05 Nov 1936
Mt. Sampat Kuer and Others Vs Ramlal Kahar and Others
Patna High Court · AIR 1937 Patna 598
High Courts04 Nov 1936
Ramjanam Singh Vs Ramphal Lal and Others
Patna High Court · (1936) 11 PAT CK 0023
Bengal Tenancy Act, 1885 — Section 163
High Courts20 Oct 1936
Udai Singh and Others Vs Bhunesharnath Singh and Others
Patna High Court · (1936) 10 PAT CK 0028
Transfer of Property Act, 1882 — Section 58(a), 58(d)
High Courts20 Oct 1936
Bishwanath Sao and Others Vs Official Receiver and Others
Patna High Court · AIR 1937 Patna 185
Presidency Towns Insolvency Act, 1909 — Section 28(2), 52, 59
High Courts20 Oct 1936
Kali Prashad Gope and Others Vs Ram Golam Sahu and Others
Patna High Court · AIR 1937 Patna 163
Succession Act, 1925 — Section 119Transfer of Property Act, 1882 — Section 6(a)
High Courts19 Oct 1936
Srimati Kedarwati Vs Radhey Lal and Another
Patna High Court · AIR 1937 Patna 609 : 170 Ind. Cas. 353
Civil Procedure Code, 1908 (CPC) — Section 61, 64, 73Transfer of Property Act, 1882 — Section 53
High Courts19 Oct 1936
Singheshwar Prasad and Another Vs Sakhichand and Others
Patna High Court · AIR 1937 Patna 139
High Courts19 Oct 1936
(Kaviraj) Bimala Nanda Tarakatirtha Vs Dhirendra Nath Chandra and Others
Patna High Court · AIR 1937 Patna 92
Civil Procedure Code, 1908 (CPC) — Section 73Limitation Act, 1963 — Article 182
High Courts13 Oct 1936
Official Trustee of Bengal and Another Vs Basdeo Bhagat and Others
Patna High Court · AIR 1937 Patna 239
Civil Procedure Code, 1908 (CPC) — Section 50
High Courts13 Oct 1936
Mt. Champa Debi Vs Ram Chandra Marwari and Others
Patna High Court · AIR 1937 Patna 136
High Courts13 Oct 1936
Bara Chhatu Rajwar Vs Ananda Rajwar and Others
Patna High Court · AIR 1937 Patna 367 : 170 Ind. Cas. 94
Chotanagpur Tenancy Act, 1908 — Section 64, 66
High Courts13 Oct 1936
Bissessar Pathak and Others Vs Harbans Lal and Others
Patna High Court · AIR 1937 Patna 54
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 30, 91
High Courts12 Oct 1936
Sunder Prasad Singh Vs Deodhari Singh and Others
Patna High Court · AIR 1937 Patna 63