High Courts14 Sept 1936
Mahanth Shib Narain Das Vs Pandey Jamuna Prasad and Others
Patna High Court · AIR 1937 Patna 220
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,435 of 2,660
High Courts14 Sept 1936
Bajendra Narayan Bhanja Deo Vs Commissioner of Income Tax, B. and O.
Patna High Court · (1936) 09 PAT CK 0003
High Courts11 Sept 1936
Sarup Lal Vs Emperor
Patna High Court · AIR 1936 Patna 636
Bihar and Orissa Prevention of Adulteration Act, 1919 — Section 3(1)
High Courts09 Sept 1936
(Lala) Deo Narain Lal and Others Vs Ram Khelawan Singh and Others
Patna High Court · AIR 1937 Patna 98
Bengal Tenancy Act, 1885 — Section 19, 20, 21
High Courts08 Sept 1936
Ramadhikari Singh and Others Vs Emperor
Patna High Court · AIR 1937 Patna 14
Bengal Embankment Act, 1882 — Section 76(b)Evidence Act, 1872 — Section 114(e), 114(f)
High Courts08 Sept 1936
Raja Kirtyanand Singh Bahadur and Others Vs Saileswar Sen
Patna High Court · AIR 1937 Patna 22
Civil Procedure Code, 1908 (CPC) — Section 60(k)
High Courts07 Sept 1936
Bajrang Marwari and Others Vs Durga Prasad Sao
Patna High Court · AIR 1937 Patna 31
Criminal Procedure Code, 1898 (CrPC) — Section 476, 476BPenal Code, 1860 (IPC) — Section 183
High Courts07 Sept 1936
J. Ramackers and Another Vs Emperor
Patna High Court · AIR 1937 Patna 3
Central Motor Vehicles Rules, 1989 — Rule 20(5)Motor Vehicles Act, 1988 — Section 16
High Courts07 Sept 1936
Pheku Mian Vs Syed Ali and Others
Patna High Court · AIR 1937 Patna 178
Transfer of Property Act, 1882 — Section 54, 60, 91
High Courts04 Sept 1936
Kameshwar Singh Bahadur Vs Shaikh Sakhawat Ali and Others
Patna High Court · AIR 1937 Patna 96
Limitation Act, 1963 — Article 131
High Courts04 Sept 1936
RAJENDRA NARAYAN BHANJA DEO Vs COMMISSIONER OF Income Tax, BIHAR and ORISSA.
Patna High Court · AIR 1937 Patna 1 : (1937) 5 ITR 111
Income Tax Act, 1961 — Section 6
High Courts03 Sept 1936
Thakur Das Vs Ram Gulam Singh and Others
Patna High Court · AIR 1937 Patna 151
Companies Act, 1956 — Section 231Provincial Insolvency Act, 1920 — Section 54
High Courts02 Sept 1936
Nathuni Singh and Others Vs Khub Lal Singh and Others
Patna High Court · AIR 1937 Patna 85
High Courts02 Sept 1936
Kameshar Singh Bahadur Vs Ramdhari Mandal
Patna High Court · AIR 1937 Patna 88
High Courts31 Aug 1936
Rameshwar Bhagat and Another Vs Thakur Jeban Narayan Singh and Others
Patna High Court · AIR 1937 Patna 49
Bihar Tenancy Act, 1885 — Section 26(N), 26(O), 26(O)(3)(b)
High Courts31 Aug 1936
Emperor Vs Raghunandan Saran Das
Patna High Court · AIR 1936 Patna 639
Criminal Procedure Code, 1898 (CrPC) — Section 191
High Courts31 Aug 1936
Mukhram Marwari and Others Vs Bateswar Mahtont and Others
Patna High Court · AIR 1937 Patna 807 : 169 Ind. Cas. 805
Transfer of Property Act, 1882 — Section 73
High Courts27 Aug 1936
Sheogobind Rai Vs Deonarayan Ahir and Others
Patna High Court · AIR 1936 Patna 631
Criminal Procedure Code, 1898 (CrPC) — Section 145