High Courts26 Aug 1936
Ramparikha Pandey and Others Vs Mt. Ramjhari Kuer
Patna High Court · AIR 1937 Patna 44
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6Limitation Act, 1963 — Article 111, 116
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,436 of 2,660
High Courts26 Aug 1936
Sri Mahabirji and Others Vs Ramnath Kasanvani
Patna High Court · AIR 1936 Patna 634
Registration Act, 1908 — Section 17, 17(1)(c), 49
High Courts25 Aug 1936
Sanmon Tiwari Vs Emperor
Patna High Court · AIR 1936 Patna 581
Criminal Procedure Code, 1898 (CrPC) — Section 162Penal Code, 1860 (IPC) — Section 323
High Courts24 Aug 1936
Kedar Nath Singh Vs Kesri Mull and Others
Patna High Court · AIR 1937 Patna 17
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, Order 9 Rule 13, 151
High Courts21 Aug 1936
Sm. Nathuni Sahuain and Others Vs Dharanidhar Jha and Others
Patna High Court · AIR 1937 Patna 156
Transfer of Property Act, 1882 — Section 61, 62
High Courts18 Aug 1936
Jagan Koeri and Others Vs Chairman, Gaya Municipality and Another
Patna High Court · AIR 1937 Patna 567
Bengal Municipal Act, 1884 — Section 223ABihar and Orissa Municipal Act, 1922 — Section 58Evidence Act, 1872 — Section 83
High Courts17 Aug 1936
Deo Narain Sahu and Others Vs Ganesh Ram and Another
Patna High Court · AIR 1936 Patna 604
Limitation Act, 1963 — Section 5
High Courts14 Aug 1936
Firm Jankiram-Sital Ram and Others Vs Chota Nagpur Banking Association, Ltd. and Others
Patna High Court · AIR 1937 Patna 169
Civil Procedure Code, 1908 (CPC) — Section 21, 64Evidence Act, 1872 — Section 115
High Courts14 Aug 1936
Kalyan Mul Mathur Vs Emperor
Patna High Court · AIR 1936 Patna 577
Criminal Procedure Code, 1898 (CrPC) — Section 133, 137(3), 149
High Courts12 Aug 1936
Mt. Balkesia and Others Vs Mahant Bhagwan Gir and Others
Patna High Court · AIR 1937 Patna 9
Civil Procedure Code, 1908 (CPC) — Section 11, 9Evidence Act, 1872 — Section 114(i)
High Courts11 Aug 1936
Chhatra Kumari Debi Vs Mt. Parbati Kuer and Another
Patna High Court · AIR 1936 Patna 600
High Courts07 Aug 1936
Rai Hari Prasad Vs Emperor
Patna High Court · AIR 1936 Patna 608
Penal Code, 1860 (IPC) — Section 109, 147, 379
High Courts07 Aug 1936
Suraj Dusadh and Others Vs Emperor
Patna High Court · AIR 1936 Patna 627
Criminal Procedure Code, 1898 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 149, 430
High Courts06 Aug 1936
Manager, Dhalbhum Estate Vs Overseer, Jugsalai Notified Area Committee
Patna High Court · AIR 1937 Patna 224 : 169 Ind. Cas. 38
Bihar and Orissa Municipal Act, 1922 — Section 238, 242
High Courts05 Aug 1936
Nokhelal Jha and Others Vs Srimati Rajeshwari Kumari and Others
Patna High Court · AIR 1937 Patna 141
Court Fees Act, 1870 — Section 7(iv)(c), 7(v)(a)
High Courts05 Aug 1936
Lilku Mahto and Others Vs Amar Mahto
Patna High Court · AIR 1936 Patna 602
Evidence Act, 1872 — Section 110Specific Relief Act, 1877 — Section 9
High Courts05 Aug 1936
(Mahant) Ramkeshwar Das Vs Baldeo Singh
Patna High Court · AIR 1936 Patna 588
Evidence Act, 1872 — Section 145, 21
High Courts05 Aug 1936
M. Sh. Muhammad Sadiq and Others Vs Harakh Narain and Others
Patna High Court · AIR 1936 Patna 583
Transfer of Property Act, 1882 — Section 76(h), 77
High Courts05 Aug 1936
Damar Mahton Vs Jagdip Mahton and Others
Patna High Court · AIR 1936 Patna 535
Limitation Act, 1963 — Article 120, 125
High Courts04 Aug 1936
Mt. Bibi Marim Vs Surajmal and Others
Patna High Court · AIR 1936 Patna 591
Civil Procedure Code, 1908 (CPC) — Section 115