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Patna High Court judgments

53,185 judgments · page 2,416 of 2,660

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High Courts03 Jan 1938

Badri Singh Vs Chhotu Singh and Others

Patna High Court · AIR 1938 Patna 202

Civil Procedure Code, 1908 (CPC) — Section 151
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High Courts03 Jan 1938

L.E. Godfrey Vs Mt. Parbati Paluni

Patna High Court · AIR 1938 Patna 502

Contract Act, 1872 — Section 23
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High Courts03 Jan 1938

Bihari Sahu and Others Vs Mt. Sudama Kuer and Others

Patna High Court · AIR 1938 Patna 209

Civil Procedure Code, 1908 (CPC) — Section 115
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High Courts23 Dec 1937

Suraj Mohan Thakur and Another Vs Ganesh Prasad Mandar and Another

Patna High Court · AIR 1938 Patna 235

Bengal Tenancy Act, 1885 — Section 5(4)Criminal Procedure Code, 1898 (CrPC) — Section 145
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High Courts22 Dec 1937

Shaikh Darsan Ali Vs Babu Suraj Mal

Patna High Court · AIR 1938 Patna 465

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, 47Limitation Act, 1963 — Article 174
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High Courts22 Dec 1937

Smt. Rampeyari Koer Vs Ramdhani Singh and Another

Patna High Court · AIR 1938 Patna 476

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High Courts21 Dec 1937

Najmunnissa Begum Vs Sirajuddin Ahmad Khan and Another

Patna High Court · AIR 1939 Patna 133

Majority Act, 1875 — Section 2
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High Courts20 Dec 1937

Secretary of State of Another Vs Surendra Mohan Lahiri and Another

Patna High Court · AIR 1939 Patna 118

Civil Procedure Code, 1908 (CPC) — Section 2Contract Act, 1872 — Section 28Specific Relief Act, 1877 — Section 21
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High Courts14 Dec 1937

Mangobinda Sadhu and Others Vs Kumar Brahma Niranjan Chakravarty and Murlidhari Marwari and Another

Patna High Court · 174 Ind. Cas. 130

Transfer of Property Act, 1882 — Section 52
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High Courts14 Dec 1937

Mahanth Kesho Das Vs Hari Kishun Das and Others

Patna High Court · AIR 1938 Patna 205

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High Courts10 Dec 1937

Saran Bihari Sahay Vs Hamid Hossain and Others

Patna High Court · AIR 1938 Patna 478

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High Courts08 Dec 1937

Shaikh Salahuddin Ahmad and Others Vs Imamuddin and Others

Patna High Court · AIR 1938 Patna 188

Limitation Act, 1963 — Article 182
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High Courts07 Dec 1937

Kameshwar Singh Bahadur Vs Krishna Chandrma Jew and Others

Patna High Court · AIR 1938 Patna 396

Bihar Tenancy Act, 1885 — Section 50, 50(2)
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High Courts07 Dec 1937

Baijnath Prasad and Others Vs Sati Lal Sahu

Patna High Court · 174 Ind. Cas. 156

Civil Procedure Code, 1908 (CPC) — Section 52Limitation Act, 1963 — Section 20, 21
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High Courts06 Dec 1937Dismissed

Lakhan Sao and others Vs Firm Kani Ram Bhagwan Das and another

Patna High Court · (1937) 12 PAT CK 0004

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High Courts05 Dec 1937

Ramkaran Thakur and Others Vs Baldeo Thakur and Others

Patna High Court · AIR 1938 Patna 44

Limitation Act, 1963 — Section 19, 21
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High Courts03 Dec 1937

Mathura Prasad Vs Special Officer in charge, Gaya Municipality

Patna High Court · AIR 1938 Patna 192

Bihar Municipal Act, 1922 — Section 130, 82
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High Courts03 Dec 1937

Bindeshwari Rai Vs Ram Palak Singh

Patna High Court · AIR 1938 Patna 181

Criminal Procedure Code, 1898 (CrPC) — Section 145
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High Courts03 Dec 1937

Ghamandi Misser Vs Jagarnath Misser and Others

Patna High Court · AIR 1938 Patna 212

Criminal Procedure Code, 1898 (CrPC) — Section 145Registration Act, 1908 — Section 17(1)(b)
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High Courts03 Dec 1937

Deebal Mahton Vs Moti Mahton and Others

Patna High Court · AIR 1938 Patna 510

Limitation Act, 1963 — Article 120, 125
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