High Courts26 Jan 1938
Keshwar Sao and Others Vs Guni Singh and Others
Patna High Court · AIR 1938 Patna 275
Contract Act, 1872 — Article 115, 124
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,414 of 2,660
High Courts25 Jan 1938
Muhammad Rafiq Vs Emperor
Patna High Court · AIR 1938 Patna 268
Motor Vehicles Act, 1988 — Section 16, 4(c), 5
High Courts25 Jan 1938
Mt. Manki Kaur Vs Hansraj Singh and Others
Patna High Court · AIR 1938 Patna 301
Evidence Act, 1872 — Section 68, 69, 71
High Courts25 Jan 1938
Mt. Sumitra Kuer and Others Vs Sitamarhi Sugar Works Ltd. and Others
Patna High Court · AIR 1938 Patna 287
High Courts24 Jan 1938
Gajanand Marwari Vs Nonidh Lal and Another
Patna High Court · 174 Ind. Cas. 630
High Courts21 Jan 1938
Thakur Chandra Mohan Singh and Others Vs Butu Mian and Others
Patna High Court · AIR 1938 Patna 222
Chotanagpur Tenancy Act, 1908 — Section 61, 64, 67
High Courts21 Jan 1938
Umashankar Prasad Vs Kunj Bihari Thakur and Others
Patna High Court · AIR 1938 Patna 299
Bihar Tenancy Act, 1885 — Section 116Chotanagpur Tenancy Act, 1908 — Section 43
High Courts20 Jan 1938
Ramkeshwar Singh Vs Kesho Prasad Singh and Others
Patna High Court · AIR 1938 Patna 622
Public Demands Recovery Act — Section 7
High Courts20 Jan 1938
Smt. Sarajbashini Ghosh Vs Baijnath Pandey and Others
Patna High Court · AIR 1938 Patna 388
High Courts19 Jan 1938
Ramanand Lal Vs Barhamdutt Missir and Others
Patna High Court · AIR 1938 Patna 233
High Courts19 Jan 1938
Jagdamba Prasad Lalla and Another Vs Anadi Nath Roy and Others
Patna High Court · AIR 1938 Patna 337
Guardians and Wards Act, 1890 — Section 28, 29Transfer of Property Act, 1882 — Section 53A
High Courts19 Jan 1938
Munnilal Vs Mukhteshwar Prasad
Patna High Court · AIR 1938 Patna 398
Guardians and Wards Act, 1890 — Section 34, 41
High Courts18 Jan 1938
Gopiram Ramchandra Firm Vs Nitai Lal Dutt and Others
Patna High Court · AIR 1938 Patna 220
Chotanagpur Tenancy Act, 1908 — Section 46, 50
High Courts18 Jan 1938
Deonandan Tewary and Another Vs Draupadi Kuer and Another
Patna High Court · AIR 1938 Patna 242
Evidence Act, 1872 — Section 91, 92
High Courts18 Jan 1938
Jogendra Narain Singh and Another Vs Radha Prasad Singh and Another
Patna High Court · AIR 1938 Patna 245
Santhal Parganas Settlement Regulations, 1872 — Section 8
High Courts18 Jan 1938
(Maharaja Bahadur) Ram Ranvijaya Prasad Singh Vs Muni Pande and Others
Patna High Court · AIR 1938 Patna 215
Bihar Tenancy Act, 1885 — Section 105, 109
High Courts18 Jan 1938
Rameshwar Lal Jhunjhunwala Auction-purchaser Vs Mt. Subdi-Claimant
Patna High Court · AIR 1938 Patna 468
Civil Procedure Code, 1908 (CPC) — Section 144, 151
High Courts17 Jan 1938
Gulab Kuer and Another Vs Ganouri Koeri and Others
Patna High Court · AIR 1938 Patna 511
Criminal Procedure Code, 1898 (CrPC) — Section 107, 145